High Courts12 May 1949Dismissed
Gangeshwara Nand Giri Vs Som Giri and Another
Allahabad High Court · AIR 1949 All 718
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 14 of 18
High Courts11 May 1949Dismissed
Bishwanath Singh Vs Jannath Pandey and Others
Allahabad High Court · AIR 1952 All 643
Legal Practitioners (Fees) Act, 1926 — Section 4
High Courts11 May 1949Allowed
Mt. Sahodra Vs Ram Baboo and Others
Allahabad High Court · (1949) 05 AHC CK 0030
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 11(2), 30
High Courts11 May 1949Dismissed
Bal Jit and Others Vs Chand Kiran and Another
Allahabad High Court · AIR 1950 All 7
Limitation Act, 1908 — Article 125, 28, 3
High Courts11 May 1949Dismissed
Deep Chandra Vs Ruknuddaula Shamsher Jang Nawab Mohammad Sajjad Ali Khan and Others
Allahabad High Court · AIR 1951 All 93
Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 55(2)
High Courts11 May 1949
Channu Lal and Another Vs Rex
Allahabad High Court · AIR 1949 All 692 : (1950) 20 AWR 147 : (1950) CriLJ 199
Civil Procedure Code, 1908 (CPC) — Section 60Penal Code, 1860 (IPC) — Section 422
High Courts10 May 1949Dismissed
Mt. Krishna Dei Vs Governor-General in Council and Others
Allahabad High Court · AIR 1950 All 1
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 41 Rule 4, 100, 101Land Acquisition Act, 1894 — Section 12, 18
High Courts10 May 1949Allowed
Mushtaq Ahmad and Others Vs Rex.
Allahabad High Court · (1949) CriLJ 947
High Courts10 May 1949Allowed
Mushtaq Ahmad and Others Vs Rex
Allahabad High Court · AIR 1949 All 622
High Courts10 May 1949Dismissed
Meerut Municipal Board Vs M. Samuel and Others
Allahabad High Court · AIR 1949 All 750
High Courts09 May 1949Dismissed
Radha Krishna Swami Vs Parshottam Das and Others
Allahabad High Court · AIR 1953 All 296
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 67, 92Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5, 6
High Courts09 May 1949Dismissed
Hira Lal and Others Vs Puran Chand and Others
Allahabad High Court · AIR 1949 All 685
High Courts06 May 1949Dismissed
Rahmat Ullah and Others Vs Maqsood Ahmad and Others
Allahabad High Court · AIR 1952 All 640
High Courts06 May 1949Dismissed
Ori and Others Vs Rex
Allahabad High Court · AIR 1952 All 453
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 149
High Courts06 May 1949Dismissed
Mt. Kulsumunnisa Vs Rex and Another
Allahabad High Court · AIR 1949 All 623 : (1949) CriLJ 949
High Courts04 May 1949
Shukrullah and Others Vs Sir Vijaya Ananda Gajpati Raj Maharaj Kumar Vizianagram
Allahabad High Court · AIR 1949 All 739
High Courts03 May 1949Dismissed
Salamat Ullah Vs Mt. Maharaj Kuar
Allahabad High Court · AIR 1949 All 770
High Courts03 May 1949
Sangram Singh and Others Vs Zahar Singh and Another
Allahabad High Court · AIR 1949 All 662
High Courts29 Apr 1949Dismissed
B. Tulsipat Ram Vs Jagat Narain Mathur and Another
Allahabad High Court · AIR 1952 All 419
Civil Procedure Code, 1908 (CPC) — Section 51Uttar Pradesh Encumbered Estates Act, 1934 — Section 44, 7(3)