COURT ARCHIVE

Allahabad High Court judgments, 1949

358 judgments · page 10 of 18

High Courts24 Aug 1949Dismissed

Padam Kumar Jain Vs Rex

Allahabad High Court · AIR 1950 All 132 : (1950) 20 AWR 20

Uttar Pradesh Maintenance of Public Order (Amendment and Proceedings Validation) Act, 1949 — Section 8Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 5

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High Courts24 Aug 1949Allowed

Sheetal Baksh Singh and Others Vs Rex

Allahabad High Court · AIR 1950 All 184

Criminal Procedure Code, 1898 (CrPC) — Section 109

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High Courts23 Aug 1949Dismissed

Lal Somnath Singh and Others Vs Ambika Prasad Dube and Others

Allahabad High Court · AIR 1950 All 121

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 11Evidence Act, 1872 — Section 114, 115

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High Courts22 Aug 1949Dismissed

Mt. Hajira Begum Vs Hamid Husain and Others

Allahabad High Court · AIR 1950 All 45

Uttar Pradesh Encumbered Estates Act, 1934 — Section 11(2)

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High Courts22 Aug 1949Dismissed

Ram Gulam and Another Vs Government of U.P.

Allahabad High Court · AIR 1950 All 206 : (1950) 20 AWR 56

Contract Act, 1872 — Section 148Government of India Act, 1935 — Section 176

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High Courts19 Aug 1949Dismissed

Gauri Shanker Lal Vs Tulshi Singh and Another

Allahabad High Court · AIR 1950 All 47 : (1950) 20 AWR 156

Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9), 8

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High Courts19 Aug 1949Dismissed

Madan Lal and Others Vs Kali Prasad

Allahabad High Court · AIR 1950 All 108

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3Uttar Pradesh General Clauses Act, 1904 — Section 18

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High Courts18 Aug 1949Dismissed

Mt. Ram Dei Vs Mt. Gyorsi and Others

Allahabad High Court · AIR 1950 All 76

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High Courts18 Aug 1949Dismissed

Shri Thakurji Mahraj Thakur Dwara Vs Jangoo Singh and Others

Allahabad High Court · AIR 1950 All 105

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 76

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High Courts18 Aug 1949Dismissed

H. C. D. Mathur, Secy. of the National Federation of Railway Vs E.I. Rly. Administration

Allahabad High Court · AIR 1950 All 80

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195Government of India Act, 1935 — Section 224

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High Courts12 Aug 1949Allowed

Kaniz Fatma and Another Vs Syed Amir Ali Kazim

Allahabad High Court · (1950) 20 AWR 10

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High Courts11 Aug 1949Disposed Of

Suraj Bali and Others Vs Rang Bahadur Singh and Another

Allahabad High Court · AIR 1950 All 88 : (1950) 20 AWR 189

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 148Transfer of Property Act, 1882 — Section 60, 92

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High Courts11 Aug 1949Dismissed

S.S. Yusuf Vs Rex

Allahabad High Court · AIR 1950 All 69

Government of India Act, 1915 — Section 59(2), 59(3)Uttar Pradesh Maintenance of Public Order (Temporary) Act, 1947 — Section 3, 3(1), 3(7), 4, 5

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High Courts11 Aug 1949

Lakshmi Lal Vs Joshi Girdharji and Another

Allahabad High Court · AIR 1950 All 49

Agra Tenancy Act, 1926 — Section 2(13)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 18, 2(13), 2(2), 34

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High Courts11 Aug 1949

Lachmi Lal and Another Vs Babu Narain Das and Another

Allahabad High Court · AIR 1950 All 152

Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30, 34, 39, 39(1)

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High Courts10 Aug 1949Dismissed

Bhagwati Saran Vs Gargi Din and Another

Allahabad High Court · AIR 1950 All 186

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94, 47

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High Courts10 Aug 1949Allowed

Narain Das Kasaudhan Vs Chhotu

Allahabad High Court · AIR 1950 All 90

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)

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High Courts10 Aug 1949Allowed

Ram Prasad and Another Vs Lala Hansraj and Another

Allahabad High Court · AIR 1950 All 106

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 30Uttar Pradesh Debt Redemption Act, 1940 — Section 2(9)

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High Courts10 Aug 1949Allowed

Brij Jivan Lal and Another Vs Shiam Lal and Others

Allahabad High Court · AIR 1950 All 57

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 2(2), 96

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High Courts09 Aug 1949Dismissed

Shafiq-ud-din Vs Lakhan Singh and Others

Allahabad High Court · AIR 1950 All 60

Limitation (Amendment) Act, 1927 — Section 21(3)Limitation Act, 1908 — Section 21Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12

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