High Courts08 Sept 1949Dismissed
Mt. Raj Rani Vs Rajaram
Allahabad High Court · AIR 1950 All 202
Civil Procedure Code, 1908 (CPC) — Section 100, 101Oudh Courts Act, 1925 — Section 38, 39Succession Act, 1925 — Section 295, 59
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 9 of 18
High Courts07 Sept 1949Allowed
S.E. Orde Vs Mrs. T.C. Deacon and Another
Allahabad High Court · AIR 1952 All 582 : (1950) 20 AWR 191
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, 115
High Courts07 Sept 1949Dismissed
Narain Das Vs Rex
Allahabad High Court · AIR 1950 All 99 : (1950) 20 AWR 93
Defence of India Act, 1971 — Section 2, 2(4)Defence of India Rules, 1962 — Rule 81(2)
High Courts02 Sept 1949Dismissed
Gulzar Ahmad Jafri Vs Government of United Provinces
Allahabad High Court · AIR 1950 All 212 : (1950) 20 AWR 105
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Government of India Act, 1919 — Section 96BGovernment of India Act, 1935 — Section 210, 240, 240(2), 240(3), 243
High Courts02 Sept 1949Dismissed
Sri Narain and Others Vs Gur Charan Lal and Others
Allahabad High Court · AIR 1950 All 177
Limitation Act, 1908 — Article 182Uttar Pradesh Encumbered Estates Act, 1934 — Section 9(5)
High Courts01 Sept 1949Dismissed
Abdul Qayume and Another Vs Fariudoon Mirza
Allahabad High Court · AIR 1950 All 519
Easements Act, 1882 — Section 33Provincial Small Cause Courts Act, 1887 — Article 35
High Courts31 Aug 1949Allowed
Anjuman Islamia through Zahur Uddin Vs Latafat Ali and Others
Allahabad High Court · AIR 1950 All 109
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 92, 92(1)Evidence Act, 1872 — Section 41Transfer of Property Act, 1882 — Section 41
High Courts30 Aug 1949Allowed
Someshwar Dayal Seth Vs Shri Dwarkadhish Ji Maharaj
Allahabad High Court · AIR 1950 All 61 : (1950) 20 AWR 77
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 4, 5(2)
High Courts30 Aug 1949Allowed
Subhan and Others Vs Rex
Allahabad High Court · AIR 1950 All 180
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 411, 412
High Courts30 Aug 1949Allowed
Abdul Majid Vs Abdul Rashid and Others
Allahabad High Court · AIR 1950 All 201
Court Fees Act, 1870 — Article 1
High Courts30 Aug 1949Allowed
Ram Dayal and Others Vs Kailashi
Allahabad High Court · AIR 1950 All 160 : (1950) 20 AWR 14
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2
High Courts29 Aug 1949Dismissed
Ram Gopal Vs Madan Lal
Allahabad High Court · AIR 1950 All 42
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Aug 1949Allowed
Sundar Lal and after his death Kanti Prasad and Others Vs Ch. Naubahar-Singh and after his death Mst. Gomti and Others
Allahabad High Court · (1949) 08 AHC CK 0014
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Encumbered Estates Act, 1934 — Section 14
High Courts26 Aug 1949Dismissed
Alfred Stanley Barrett Vs Mrs. Kathleen Barrett
Allahabad High Court · AIR 1950 All 193
Divorce Act, 1869 — Section 17, 3(3), 34, 55
High Courts26 Aug 1949Allowed
Farman Ali Khan Vs Mohd. Raza Khan and Another
Allahabad High Court · AIR 1950 All 62
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Aug 1949Allowed
Gulab Singh Vs Risal Singh and Others
Allahabad High Court · AIR 1950 All 187 : (1950) 20 AWR 87
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Uttar Pradesh Debt Redemption Act, 1940 — Section 21
High Courts26 Aug 1949
Mahmud Ullah Khan Vs Nawab Singh and Another
Allahabad High Court · (1949) 08 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 68
High Courts26 Aug 1949Dismissed
Brijpal Singh and Others Vs Ram Sarup
Allahabad High Court · AIR 1950 All 704
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts25 Aug 1949Dismissed
Manna Lal and Others Vs Ram Gopal and Another
Allahabad High Court · AIR 1950 All 205
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Aug 1949Allowed
Farid Ahmad and Others Vs Government of United Provinces
Allahabad High Court · AIR 1950 All 43
Limitation Act, 1908 — Article 142 , 144, 149