High Courts13 Sept 1949Dismissed

Sir Iqbal Ahmad Vs Rex

Allahabad High Court · AIR 1950 All 162

Bar Councils Act, 1926 — Section 1(2), 14Government of India Act, 1935 — Section 229, 229(1), 229(2)Uttar Pradesh High Courts (Amalgamation) Order, 1948 — Article 8
High Courts13 Sept 1949Dismissed

Abdul Hamid Vs Juman

Allahabad High Court · AIR 1950 All 266

Criminal Procedure Code, 1898 (CrPC) — Section 417, 439, 439(1), 439(4)Penal Code, 1860 (IPC) — Section 403
High Courts09 Sept 1949Allowed

Rex Vs Daya Shankar Jaitly

Allahabad High Court · AIR 1950 All 167

Criminal Procedure Code, 1898 (CrPC) — Section 222, 222(2), 223, 225, 233Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 408, 477A