High Courts26 Oct 1949Dismissed
Sajjad Ali Vs Shahid Ali and Another
Allahabad High Court · AIR 1950 All 316
Easements Act, 1882 — Section 15Limitation Act, 1908 — Article 142, 144
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 6 of 18
High Courts26 Oct 1949Disposed Of
The Jagat Bus Service Vs Commissioner of Income Tax
Allahabad High Court · AIR 1950 All 295 : (1950) 20 AWR 62 : (1950) 18 ITR 13
Income Tax Act, 1922 — Section 10(2)
High Courts26 Oct 1949Dismissed
Raj Kumar Vs Ved Roop Narain
Allahabad High Court · AIR 1950 All 293 : (1950) 20 AWR 35
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 9 Rule 9, 141, 151
High Courts26 Oct 1949Allowed
In Re: Income Tax Assessment of Misrimal Gulabchand of Beawar for the year 1944-45
Allahabad High Court · AIR 1950 All 270 : (1950) 20 AWR 51
Income Tax Act, 1922 — Section 10, 14(2), 24, 24(1), 6
High Courts26 Oct 1949Disposed Of
Kamlapat Moti Lal Vs Commissioner, Income Tax
Allahabad High Court · AIR 1950 All 249 : (1992) 105 CTR 114 : (1950) 18 ITR 812
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1922 — Section 10(2), 37, 66(5)
High Courts26 Oct 1949Allowed
Rameshwar Kasudhan Vs Sheodin Kasudhan and Others
Allahabad High Court · AIR 1950 All 286
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 12, 24, 25
High Courts26 Oct 1949Dismissed
Labanya Mayee Banerji Vs Phanindra Nath Banerji
Allahabad High Court · (1949) 10 AHC CK 0011
High Courts26 Oct 1949Allowed
Raghubar Dayal Singhal Vs Rex
Allahabad High Court · AIR 1950 All 241 : (1950) 20 AWR 26
Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 12
High Courts23 Oct 1949Allowed
Chemical Industrial and Pharmaceutical Laboratories Ltd. Vs Prasanta Rotan Dhan
Allahabad High Court · AIR 1950 All 258
Trade Marks Act, 1940 — Section 20
High Courts20 Oct 1949
Salar Bux Haji Ramzan Vs The Commissioner of Income Tax, U.P., C.P. and Berar
Allahabad High Court · AIR 1952 All 531 : (1952) 21 ITR 449
Excess Profits Tax Act, 1940 — Section 5Income Tax Act, 1961 — Section 4(1)
High Courts19 Oct 1949Dismissed
Shankar Vs Rex through Wahajuddin and Another
Allahabad High Court · (1949) 10 AHC CK 0042
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Oct 1949Disposed Of
L. Chadammi Lal Vs B. Govind Prasad and Others
Allahabad High Court · AIR 1950 All 245 : (1950) 20 AWR 71
Provincial Insolvency Act, 1920 — Section 53Uttar Pradesh Encumbered Estates Act, 1934 — Section 12, 14, 45, 45(1)
High Courts18 Oct 1949Dismissed
Shankar Vs Rex through Wahajuddin and Another
Allahabad High Court · AIR 1950 All 274
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts18 Oct 1949Dismissed
Sita Ram Vs Rex
Allahabad High Court · AIR 1950 All 232 : (1950) 20 AWR 400
Government of India Act, 1935 — Section 297
High Courts17 Oct 1949Dismissed
Shambhu Datta Vs Mst. Ram Raji
Allahabad High Court · AIR 1953 All 256
Uttar Pradesh Tenancy Act, 1939 — Section 35, 36
High Courts14 Oct 1949Dismissed
Rex Vs Prakash Chand
Allahabad High Court · (1949) 10 AHC CK 0041
Criminal Procedure Code, 1898 (CrPC) — Section 225Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts14 Oct 1949
Abdul Shakoor and Another Vs Rex
Allahabad High Court · AIR 1950 All 223 : (1950) 20 AWR 91
Criminal Procedure Code, 1898 (CrPC) — Section 263
High Courts14 Oct 1949Dismissed
Sm. Rukmani Bai Vs Joshi Ram Kishan Joshi Bhawani Shanker
Allahabad High Court · AIR 1950 All 242 : (1950) 20 AWR 75
Civil Procedure Code, 1908 (CPC) — Section 110Lunacy Act, 1912 — Section 63
High Courts14 Oct 1949Dismissed
B. Lalji Tandon Vs Mrs. F.G. Rufus
Allahabad High Court · AIR 1950 All 289 : (1950) 20 AWR 42
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2)
High Courts14 Oct 1949Dismissed
Ram Adhar Misra Vs Parshottam Misra and Others
Allahabad High Court · AIR 1950 All 226 : (1950) 20 AWR 38