High Courts08 Nov 1949Dismissed
Debi Bux Singh Vs Rex
Allahabad High Court · AIR 1950 All 299 : (1950) 20 AWR 121
Criminal Procedure Code, 1898 (CrPC) — Section 369, 439, 561A
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 5 of 18
High Courts08 Nov 1949
Shrimati Shanti Devi Vs Hamid Ali Khan and Others
Allahabad High Court · (1949) 11 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts07 Nov 1949Disposed Of
L. Dwarka Das and Others Vs Ram Nath
Allahabad High Court · (1949) 11 AHC CK 0050
Agriculturists Relief Act — Section 33
High Courts07 Nov 1949Dismissed
Ram Chander Vs Rex
Allahabad High Court · AIR 1950 All 386
Arms Act, 1959 — Section 13, 20
High Courts04 Nov 1949Dismissed
Bhagawati Prasad Vs Ram Avadh and Others
Allahabad High Court · (1949) 11 AHC CK 0044
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Land Revenue Act, 1901 — Section 32
High Courts04 Nov 1949
Jagannath Ram Dayal Vs Commissioner of Income Tax, C.P. and Berar
Allahabad High Court · AIR 1950 All 322 : (1950) 20 AWR 124 : (1950) 18 ITR 375
Income Tax Act, 1922 — Section 3
High Courts04 Nov 1949Dismissed
Bhagwati Prasad Vs Ram Avadh and Others
Allahabad High Court · (1949) 11 AHC CK 0035
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Land Revenue Act, 1901 — Section 32
High Courts04 Nov 1949
Dalsukhrai Jaidayal Vs Commissioner of Income Tax and C.P. and Berar
Allahabad High Court · AIR 1950 All 255 : (1950) 20 AWR 47 : (1950) 18 ITR 546
Income Tax Act, 1922 — Section 24, 24(2), 66(1), 66(2)
High Courts04 Nov 1949Dismissed
Durga Prasad and Others Vs Ghasi Ram
Allahabad High Court · AIR 1950 All 314
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Nov 1949Dismissed
Gaya Prasad and Others Vs Gulab Chand and Others
Allahabad High Court · (1949) 11 AHC CK 0041
Easements Act, 1882 — Section 60(b)
High Courts03 Nov 1949Dismissed
Mohd. Khadim Husain Khan Vs Kifayat Ali and Others
Allahabad High Court · (1949) 11 AHC CK 0030
Limitation Act, 1963 — Article 135
High Courts03 Nov 1949Dismissed
Surendra Nath Koley Vs A.R. Sinclair Day and Another
Allahabad High Court · AIR 1950 All 285 : (1950) 20 AWR 28
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Contempt of Courts Act, 1971 — Section 1
High Courts03 Nov 1949Dismissed
Chattram and Others Vs Tirloki and Others
Allahabad High Court · (1949) 11 AHC CK 0024
Agriculturists Relief Act — Section 12Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 89
High Courts03 Nov 1949Dismissed
Jagdish Singh and Others Vs Mehi Lal Mullah
Allahabad High Court · (1949) 11 AHC CK 0017
Oudh Rent Act, 1886 — Section 108(10)Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 242
High Courts03 Nov 1949
Rafiuddin and Others Vs Mohd. Amin and Others
Allahabad High Court · AIR 1950 All 371 : (1950) 20 AWR 250
Pensions Act, 1871 — Section 4, 6
High Courts03 Nov 1949Allowed
Harchanda and Another Vs Rex
Allahabad High Court · AIR 1950 All 355
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 101, 102, 103, 18, 21Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts29 Oct 1949
K.B. Syed Ehrarul Hasan Khan Vs Mst. Fatima Khatoon and Others
Allahabad High Court · (1949) 10 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 151Encumbered Estates Act, 1934 — Section 4
High Courts28 Oct 1949Allowed
Sheo Narain Vs Bhallar
Allahabad High Court · AIR 1950 All 352 : (1950) 20 AWR 166
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 182, 231, 232, 233, 30
High Courts27 Oct 1949Dismissed
Ratan Lal Vs Madari and Another
Allahabad High Court · AIR 1950 All 237
Court Fees Act, 1870 — Article 1, 12
High Courts26 Oct 1949Disposed Of
MISHRIMAL GULABCHAND OF BEAWAR, IN RE.
Allahabad High Court · (1950) 18 ITR 75
Income Tax Act, 1961 — Section 16(1)(c), 24(1)