High Courts09 Aug 1949Dismissed
Chief Inspector of Stamps Vs Brij Raj Singh
Allahabad High Court · AIR 1950 All 55
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 11 of 18
High Courts09 Aug 1949Allowed
Central Bank of India Vs L. Narendrapal
Allahabad High Court · AIR 1950 All 52
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts09 Aug 1949Dismissed
H.K. Lodhi Vs L. Shyam Lal
Allahabad High Court · AIR 1950 All 100
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439Extradition Act, 1903 — Section 15, 7, 7(2), 8A
High Courts05 Aug 1949Dismissed
Mohan Lal and Others Vs Gokaran Singh and Others
Allahabad High Court · AIR 1950 All 87
Uttar Pradesh Encumbered Estates Act, 1934 — Section 9
High Courts05 Aug 1949Allowed
Sheodan Singh Vs Ramesh Singh and Others
Allahabad High Court · AIR 1950 All 53
Transfer of Property Act, 1882 — Section 82Uttar Pradesh Encumbered Estates Act, 1934 — Section 9(5)
High Courts05 Aug 1949Dismissed
Mst. Lakshmi Devi Vs Mt. Tara Bai and Others
Allahabad High Court · AIR 1950 All 104
Limitation Act, 1908 — Article 152
High Courts04 Aug 1949Dismissed
Bhagwant Kishore and Another Vs Bishambhar Nath and Others
Allahabad High Court · AIR 1950 All 54 : (1950) 20 AWR 188
High Courts04 Aug 1949Allowed
Rex Vs Alimuddin and Others
Allahabad High Court · AIR 1950 All 77
Criminal Procedure Code, 1898 (CrPC) — Section 221, 223, 226, 227Penal Code, 1860 (IPC) — Section 109, 120B
High Courts04 Aug 1949Dismissed
Mt. Sajida Khatoon Vs M.B. Ahmad
Allahabad High Court · (1949) 08 AHC CK 0015
Court Fees Act, 1870 — Article 17, 7
High Courts03 Aug 1949
Mohammad Sabir and Others Vs Rex
Allahabad High Court · AIR 1952 All 796 : (1950) 20 AWR 238
Evidence Act, 1872 — Section 3, 30
High Courts02 Aug 1949Allowed
Chunna Lal Vs Governor General in Council
Allahabad High Court · AIR 1950 All 89
Railways Act, 1890 — Section 72
High Courts01 Aug 1949Dismissed
Lakshmi Shanker Tewari Vs Rama Kant and Others
Allahabad High Court · AIR 1950 All 144
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 115
High Courts01 Aug 1949
Promod Chandra Shekhar Vs Rex
Allahabad High Court · AIR 1951 All 546
Criminal Procedure Code, 1898 (CrPC) — Section 156, 156(2), 537Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 3, 4, 7
High Courts01 Aug 1949Dismissed
Bisheshwar Dayal Vs Chandrika Prasad
Allahabad High Court · AIR 1950 All 85
Uttar Pradesh Encumbered Estates Act, 1934 — Section 13, 9
High Courts29 Jul 1949Allowed
Rai Surendra Nath and Others Vs Sm. Naraini Devi
Allahabad High Court · AIR 1951 All 69
Uttar Pradesh Debt Redemption Act, 1940 — Section 2(6), 2(9), 3
High Courts29 Jul 1949Dismissed
Jitendra Bahadur Singh and Others Vs Ballabh Das and Others
Allahabad High Court · AIR 1950 All 94
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 26Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts26 Jul 1949Dismissed
Seth Kishori Lal and Another Vs Haji Muhammad Nazir and Others
Allahabad High Court · AIR 1950 All 97
Transfer of Property Act, 1882 — Section 48Uttar Pradesh Encumbered Estates Act, 1934 — Section 14(7), 16, 18
High Courts25 Jul 1949Allowed
Sat Narain Vs Rex
Allahabad High Court · AIR 1950 All 86 : (1950) 20 AWR 176
Criminal Procedure Code, 1898 (CrPC) — Section 345(2)
High Courts25 Jul 1949Allowed
Pheru Vs Bhagavana
Allahabad High Court · AIR 1950 All 96
Uttar Pradesh Tenancy Act, 1939 — Section 180, 183