High Courts15 Dec 1949Dismissed
Pt. Balmukand and Pt. Ganga Saran Vs Rex
Allahabad High Court · (1949) 12 AHC CK 0010
Criminal Procedure Code, 1898 (CrPC) — Section 350Penal Code, 1860 (IPC) — Section 447
COURT ARCHIVE
Allahabad High Court judgments, 1949
358 judgments · page 2 of 18
High Courts14 Dec 1949Allowed
Sumer Vs Rex
Allahabad High Court · AIR 1950 All 398 : (1950) 20 AWR 203
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 412
High Courts14 Dec 1949Dismissed
Azam Ali Vs Rex
Allahabad High Court · AIR 1950 All 412
Criminal Procedure Code, 1898 (CrPC) — Section 237, 238, 423, 439Penal Code, 1860 (IPC) — Section 116, 161
High Courts14 Dec 1949Dismissed
Madan and Others Vs Ala Bux
Allahabad High Court · (1949) 12 AHC CK 0026
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts14 Dec 1949Dismissed
Hing Raj Singh Vs Raja Bhagwati Bux Singh
Allahabad High Court · AIR 1952 All 427
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 100, 101
High Courts13 Dec 1949
Mohan Lal Vs Lachman Das Mohan Lal and Sons Ltd.
Allahabad High Court · AIR 1952 All 563 : (1950) 20 AWR 418
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 7, Order 26 Rule 8
High Courts13 Dec 1949Allowed
Amrit Lal Vs Rex
Allahabad High Court · AIR 1952 All 366 : (1950) 20 AWR 532
Criminal Procedure Code, 1898 (CrPC) — Section 235, 235(1), 235(2), 345, 345(6)Penal Code, 1860 (IPC) — Section 323, 374Uttar Pradesh Removal of Social Disablities Act, 1947 — Section 3, 6
High Courts13 Dec 1949Disposed Of
Raghunath Das Vs Babu Daya Sarup and Others
Allahabad High Court · AIR 1950 All 324 : (1950) 20 AWR 372
Uttar Pradesh Encumbered Estates Act, 1934 — Section 11, 14, 20, 43
High Courts13 Dec 1949Allowed
Khurshed Ali Khan Vs Ram Saran Das and Another
Allahabad High Court · AIR 1950 All 378
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 7, 151Uttar Pradesh Encumbered Estates Act, 1934 — Section 14, 4, 9(5)
High Courts09 Dec 1949Dismissed
Sobh Nath Lal Vs Vidya Prasad and Others
Allahabad High Court · AIR 1950 All 409
United Provinces Regulation of Agricultural Credit Act, 1940 — Section 13
High Courts09 Dec 1949Dismissed
Kale Khan Vs Rex through Tarachand
Allahabad High Court · AIR 1950 All 417
Criminal Procedure Code, 1898 (CrPC) — Section 263Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(2)
High Courts09 Dec 1949Dismissed
Raghubir Gir Vs Badam Gir
Allahabad High Court · AIR 1951 All 250 : (1950) 20 AWR 364
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Uttar Pradesh Debt Redemption Act, 1940 — Section 17, 2(9)
High Courts09 Dec 1949
In the Goods of Mrs. Lydia and Others and Mrs. Elizabeth Egbert Vs A.J. Fanthome and Another
Allahabad High Court · AIR 1952 All 543 : (1950) 20 AWR 577
Succession Act, 1925 — Section 227, 283, 284
High Courts08 Dec 1949Dismissed
Abdul Latif Khan Vs Mt. Sikander Begum
Allahabad High Court · AIR 1953 All 283
Civil Procedure Code, 1908 (CPC) — Section 48Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 182 , 182(7)
High Courts07 Dec 1949
Babu and Others Vs Rex
Allahabad High Court · (1949) 12 AHC CK 0006
Penal Code, 1860 (IPC) — Section 395, 412
High Courts06 Dec 1949Dismissed
Ram Pratap Vs Indrajit and Another
Allahabad High Court · AIR 1950 All 320
Transfer of Property Act, 1882 — Section 5, 6, 9
High Courts06 Dec 1949Dismissed
Kanda and Others Vs Waghu
Allahabad High Court · (1949) 12 AHC CK 0021
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts06 Dec 1949Dismissed
Kunwar Rajendra Bahadur Singh Vs Sukhram and Others
Allahabad High Court · (1949) 12 AHC CK 0016
Oudh Courts Act, 1925 — Section 12(2)
High Courts06 Dec 1949Dismissed
Sham Narain Rai Vs Nagesar Ram
Allahabad High Court · AIR 1952 All 360
Uttar Pradesh Debt Redemption Act, 1940 — Section 8, 9Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
High Courts05 Dec 1949Allowed
Girwar Singh Vs Mathura Prasad
Allahabad High Court · AIR 1952 All 368
Uttar Pradesh Debt Redemption Act, 1940 — Section 11