High Courts19 Jan 2009Allowed
Vidyawati And Others Vs 1st Additional District Judge, Bulandshahr and Others
Allahabad High Court · (2009) 01 AHC CK 0109
Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 214 of 218
High Courts19 Jan 2009Dismissed
Radhey Lal Verma Vs State of Uttar Pradesh and Others
Allahabad High Court · (2009) 01 AHC CK 0080
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226
High Courts19 Jan 2009Dismissed
Luxmi Niwas Pandey Vs Additional Director of Education, U.P., Allahabad and another
Allahabad High Court · (2009) 121 FLR 33
High Courts16 Jan 2009Disposed Of
Committee of Management, Mohini B.Manwani Girls'' Degree College Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0130
High Courts16 Jan 2009Dismissed
Mohammad Irshad Vs Addl.District Judge, Court No.12, Lucknow and others
Allahabad High Court · (2009) 01 AHC CK 0073
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts16 Jan 2009Allowed
Preetam Singh and others Vs State of U.P.and others
Allahabad High Court · (2009) 01 AHC CK 0050
Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 95
High Courts16 Jan 2009
Ram Swaroop Vs State of U.P.
Allahabad High Court · (2009) 31 CriminalCC 281
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts15 Jan 2009
Iqbal and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 1040
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(4)Penal Code, 1860 (IPC) — Section 323, 334, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts15 Jan 2009
Ram Pratap Singh Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 1173 : (2009) 2 UPLBEC 1231
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jan 2009Disposed Of
Narain Trivedi and Others Vs State of U.P.
Allahabad High Court · (2009) CriLJ 1686
Penal Code, 1860 (IPC) — Section 307, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts15 Jan 2009Allowed
Uma Shankar Yadav Vs State of U.P.and another
Allahabad High Court · (2009) 01 AHC CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 2009Allowed
Sudhish Kumar Singh Vs State of U.P.and Others
Allahabad High Court · (2009) 01 AHC CK 0131
Stamp Act, 1899 — Section 47A, 56
High Courts15 Jan 2009Disposed Of
Anees Ahmad Vs Ramesh Kumar Pandey And Others
Allahabad High Court · (2009) 01 AHC CK 0116
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 17
High Courts15 Jan 2009Disposed Of
Arun Kumar Pandey Vs Deputy Director of Consolidation, Azamgarh and others
Allahabad High Court · (2009) 01 AHC CK 0105
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A
High Courts15 Jan 2009Dismissed
Jagdish Prasad Singh and Others Vs Subhash Singh and Others
Allahabad High Court · (2009) 01 AHC CK 0068
Arbitration and Conciliation Act, 1996 — Section 11, 9Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Jan 2009Allowed
Mewa Lal Vs 2nd Addll District Judge, Mirzapur and Others
Allahabad High Court · (2009) 01 AHC CK 0064
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts15 Jan 2009Dismissed
Satish Kumar and others Vs State of U.P. and another
Allahabad High Court · (2009) 01 AHC CK 0058
High Courts15 Jan 2009Dismissed
Kamala Pati Tiwari and Another Vs Smt. Lalita Devi and Others
Allahabad High Court · (2009) 2 AWC 1072 : (2009) 3 CivCC 498 : (2010) 8 RCR(Civil) 1979 : (2009) 106 RD 384
Evidence Act, 1872 — Section 58Registration Act, 1908 — Section 49
High Courts15 Jan 2009Dismissed
Rais Uddin Vs Union of India and Others
Allahabad High Court · (2009) 01 AHC CK 0041
High Courts15 Jan 2009
Kalim Ahmad alias Anwar Miyan and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 856
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471