High Courts22 Dec 2009
Pearey and Others Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1385
Penal Code, 1860 (IPC) — Section 307, 34, 394
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 4 of 218
High Courts22 Dec 2009Dismissed
Raj Kumar and Another Vs Neeraj Kumar Singhal
Allahabad High Court · (2010) 2 AWC 1157 : (2010) 3 CivCC 475
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Dec 2009Dismissed
Mahabir Jute Mills Ltd. Vs Addl. District Judge and Others
Allahabad High Court · (2010) 2 AWC 1773
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 3(14)
High Courts22 Dec 2009Dismissed
Smt. Girja Devi Vs State of U.P. and Others
Allahabad High Court · (2010) 2 AWC 1791
High Courts22 Dec 2009Disposed Of
Anjani Kumar Srivastava & Anr. Vs State of U.P. Thru Prin.Secy. & 4 Ors.
Allahabad High Court · (2009) 12 AHC CK 0278
High Courts22 Dec 2009Dismissed
Sunil Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2009) 12 AHC CK 0276
High Courts22 Dec 2009Disposed Of
Amita Gupta Vs Chancellor,C.S.Azad University Of Agriculture & Ot
Allahabad High Court · (2009) 12 AHC CK 0256
High Courts22 Dec 2009Dismissed
J.S.Manral Vs Union of India & 3 Others
Allahabad High Court · (2009) 12 AHC CK 0255
High Courts22 Dec 2009Disposed Of
Kamlesh Babu S/O Late R.S.Yadav Vs State of U.P. Through Secretary Home
Allahabad High Court · (2009) 12 AHC CK 0254
High Courts22 Dec 2009Disposed Of
Pinki W/O Deepu Mishra @ Vineet Kumar Mishra & Anr. Vs State of U.P. Thru Secy. Home & Ors.
Allahabad High Court · (2009) 12 AHC CK 0253
High Courts22 Dec 2009Disposed Of
Dharma Raj Gupta S/O Late C.L.Gupta and Another Vs State of U.P.Through Secretary Department of Home & Others
Allahabad High Court · (2009) 12 AHC CK 0252
High Courts22 Dec 2009Disposed Of
Hari Shankar Gupta Vs Awadh Kishor Singh & Another
Allahabad High Court · (2009) 12 AHC CK 0250
High Courts22 Dec 2009Disposed Of
Shamwati Devi Vs Aditya Mishra, D.I.G. And Another
Allahabad High Court · (2009) 12 AHC CK 0249
High Courts22 Dec 2009Dismissed
Nand K.Singh Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0248
High Courts22 Dec 2009Allowed
Rajat Patel Vs State of U.P.
Allahabad High Court · (2011) 6 RCR(Criminal) 1874
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 54
High Courts22 Dec 2009Dismissed
Sukh Nandan and others Vs State of U.P. and another
Allahabad High Court · (2009) 12 AHC CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 401(2), 482Penal Code, 1860 (IPC) — Section 302, 498A
High Courts22 Dec 2009Disposed Of
Abid Ali Alias Mohd.Abid Vs State of U.P. And Others
Allahabad High Court · (2009) 12 AHC CK 0158
High Courts22 Dec 2009Disposed Of
Kumar Das and Others Vs Shri Kaushal Kishore, Finance & Account Officer
Allahabad High Court · (2009) 12 AHC CK 0157
High Courts22 Dec 2009Dismissed
Ramesh Chandra and Others Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0156
Penal Code, 1860 (IPC) — Section 147, 148, 308, 323, 324