High Courts21 Dec 2009
Sita Ram and Another Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0070
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 6 of 218
High Courts21 Dec 2009Allowed
Committee of Management, Rashtreey Uchchatar Madhyamik Vidyalaya and Another Vs Ram Babu Dwivedi and Others
Allahabad High Court · (2010) 2 AWC 1686
Allahabad High Court Rules, 1952 — Rule 5
High Courts21 Dec 2009Allowed
Sant Lal and Others Vs State of U. P.
Allahabad High Court · (2009) 12 AHC CK 0040
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts21 Dec 2009Dismissed
Uma Shanker Bhatt Vs Union of India (UOI) and Others
Allahabad High Court · (2010) 4 AWC 3310
Constitution of India, 1950 — Article 226Uttar Pradesh Reorganisation Act, 2000 — Section 2, 73(1), 73(2), 76, 77
High Courts19 Dec 2009Dismissed
Ram Chet and Others Vs Gumar and Others
Allahabad High Court · (2009) 12 AHC CK 0213
High Courts18 Dec 2009
Saurabh Shivhare and Another Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 761
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts18 Dec 2009Dismissed
Hindalco Industries Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 2010 All 94 : (2010) 2 AWC 1104
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 287
High Courts18 Dec 2009
Union of India (UOI) and Others Vs Ishwari Narayan Singh
Allahabad High Court · (2010) 2 AWC 1761
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 120, 409
High Courts18 Dec 2009Allowed
Smt. Neeru Agarwal Vs Union of India (UOI)
Allahabad High Court · (2010) 231 CTR 153 : (2011) 330 ITR 422 : (2010) 187 TAXMAN 198
Income Tax Act, 1961 — Section 153A, 245D(4)
High Courts18 Dec 2009Allowed
Union of India (UOI) and Another Vs Central Administrative Tribunal, Allahabad Bench and Another
Allahabad High Court · (2010) 2 AWC 1784 : (2009) 123 FLR 836
Constitution of India, 1950 — Article 14, 311(2)
High Courts18 Dec 2009Dismissed
U.P. Cement Vetanbhogi Sahkari Rin Samiti Ltd. Vs Official Liquidator
Allahabad High Court · AIR 2010 All 82 : (2010) 155 CompCas 211 : (2010) 97 SCL 196
Companies Act, 1913 — Section 202Companies Act, 1956 — Section 483Government of India Act, 1915 — Section 107
High Courts18 Dec 2009Allowed
Chandan Rai Garg Vs Prescribed Authority and Others
Allahabad High Court · (2009) 12 AHC CK 0269
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 2, Order 1 Rule 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 3(a)
High Courts18 Dec 2009Disposed Of
Arti Verma & Another Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0226
High Courts18 Dec 2009Disposed Of
Lal Singh & Ors. Vs Competent Authority Urban Land (Ceiling & Regulation & Ors.
Allahabad High Court · (2009) 12 AHC CK 0225
High Courts18 Dec 2009
Ombiri and Others Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0224
High Courts18 Dec 2009Disposed Of
Jonnada Ananda Vara Prasada Rao Vs State of U.P. and Others
Allahabad High Court · (2009) 12 AHC CK 0223
Constitution of India, 1950 — Article 14Uttar Pradesh State Universities Act, 1973 — Section 21, 68
High Courts18 Dec 2009Dismissed
State of U.P.Through Secretary, Revenue and Others Vs Niranjan Prasad Mishra
Allahabad High Court · (2009) 12 AHC CK 0222
High Courts18 Dec 2009Dismissed
Rajesh Pandey & Anr.S/O Awadhesh Kumar Vs State of U.P. Thru Prin. Secy. Home & Ors.
Allahabad High Court · (2009) 12 AHC CK 0221
High Courts18 Dec 2009Disposed Of
Sharda Devi & Others Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0220
High Courts18 Dec 2009Disposed Of
Bankey Lal And 2 Ors. Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0219