High Courts18 Dec 2009
Coates of India Ltd. Vs Mitra Prakash Ltd.
Allahabad High Court · (2009) 12 AHC CK 0218
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 7 of 218
High Courts18 Dec 2009Dismissed
Gateway Leasing Pvt.Ltd.Through Its Managing Director Vs J.R. Organics Ltd. Having Its Registered Office At Somai
Allahabad High Court · (2009) 12 AHC CK 0217
High Courts18 Dec 2009Disposed Of
Sajjan Kumari Vs Sri Desh Deepak Verma & Another
Allahabad High Court · (2009) 12 AHC CK 0216
High Courts18 Dec 2009Dismissed
Ram Guni Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0215
High Courts18 Dec 2009Dismissed
Savitri Devi Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0214
High Courts18 Dec 2009Allowed
P.T.C.Industries Ltd. Vs Union of India and Others
Allahabad High Court · (2009) 12 AHC CK 0189
Customs Act, 1962 — Section 113, 28Foreign Trade (Development and Regulation) Act, 1992 — Section 11, 12, 13
High Courts18 Dec 2009Dismissed
Saroj Sharma Vs State of U.P. & Another
Allahabad High Court · (2009) 12 AHC CK 0147
High Courts18 Dec 2009Dismissed
Mohd.Naiem Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0146
High Courts18 Dec 2009Disposed Of
Kamla Devi Vs Prem Kumar Singh, Chief Engineer Irrigation Deptt And Anr.
Allahabad High Court · (2009) 12 AHC CK 0145
High Courts18 Dec 2009
Ganga Devi & 6 Ors. Vs State of U.P. Thru Secy. Revenue & 2 Ors.
Allahabad High Court · (2009) 12 AHC CK 0118
High Courts18 Dec 2009
Doodh Nath & 3 Ors. Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0116
High Courts18 Dec 2009
Priyanka Kumari @ Pinki Kumari & Others Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0115
High Courts18 Dec 2009
Jitendra Kaur, Nurse Vs State of U.P. & Another
Allahabad High Court · (2009) 12 AHC CK 0114
High Courts18 Dec 2009
In The Matter of M/S U.P.State Cement Corporation Ltd.
Allahabad High Court · (2009) 12 AHC CK 0113
High Courts18 Dec 2009
Vinod Kumar Sharma S/O Late M.D.Sharma Vs Union of India Thru Secy. Mines, New Delhi & Others
Allahabad High Court · (2009) 12 AHC CK 0112
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts18 Dec 2009
Maya Devi Vs Poonam Singh and Others
Allahabad High Court · (2009) 12 AHC CK 0111
High Courts18 Dec 2009
Sunita Pandey & Another Vs Union of India & Others
Allahabad High Court · (2009) 12 AHC CK 0110
High Courts18 Dec 2009
Samar Eint Udyog Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0109
High Courts18 Dec 2009
Lali @ Vimlesh & Another Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0108