High Courts24 Dec 2009Allowed
Amanul Haq and two Others Vs State of U.P.
Allahabad High Court · (2009) 12 AHC CK 0169
COURT ARCHIVE
Allahabad High Court judgments, 2009
4,351 judgments · page 2 of 218
High Courts24 Dec 2009Disposed Of
Naseem Fatima W/O Khurshid Hasan Khan Vs District Magistrate/Collector Raebareli And Others
Allahabad High Court · (2009) 12 AHC CK 0168
High Courts24 Dec 2009Disposed Of
Aneesa Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0167
High Courts24 Dec 2009Disposed Of
Surya Kumar Vs Shiv Ram and others
Allahabad High Court · (2009) 12 AHC CK 0139
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts24 Dec 2009
Ram Kinker Singh Vs U.P. Public Service Commission and Others
Allahabad High Court · (2009) 12 AHC CK 0128
High Courts24 Dec 2009
U.P. Power Corporation Ltd., B.K. Bhatt and Another and Kirpa Shanker Vs Mohd. Waseem Ashok Kumar Khurana and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 12 AHC CK 0102
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 19
High Courts24 Dec 2009
Smt. Veena Khurana and Others and Naresh Chandra Bhargava and Another Vs Registrar, Firms, Societies and Chits and Others Naresh Chandra and Another Vs Smt. Veena Khurana and Others
Allahabad High Court · (2009) 12 AHC CK 0099
Constitution of India, 1950 — Article 226, 227
High Courts24 Dec 2009
Smt. Sarita Gupta Vs Sneh Kamal Seth and Another
Allahabad High Court · (2010) 2 AWC 1688
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Uttar Pradesh Municipalities Act, 1916 — Section 19, 20
High Courts23 Dec 2009
Gajendra Singh Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 758
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376, 396, 412
High Courts23 Dec 2009Dismissed
Dhruv Chaudhari Vs State of U.P.
Allahabad High Court · (2010) 1 ACR 1072
Penal Code, 1860 (IPC) — Section 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts23 Dec 2009Dismissed
Iftekhar Hussain Vs State of U.P. and Others
Allahabad High Court · (2010) 3 AWC 2476 : (2010) 2 UPLBEC 960
Constitution of India, 1950 — Article 21Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3
High Courts23 Dec 2009Allowed
Nazma Vs State of U.P.
Allahabad High Court · (2010) 2 ACR 1377 : (2011) 6 RCR(Criminal) 710
Criminal Procedure Code, 1973 (CrPC) — Section 204, 244, 319Penal Code, 1860 (IPC) — Section 406, 506
High Courts23 Dec 2009Allowed
New India Assurance Co. Ltd. Vs Rakesh Kumar and Others
Allahabad High Court · (2010) 4 AWC 4153
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 166, 170, 175
High Courts23 Dec 2009Disposed Of
Committee of Management Waqf Dargah Hazrat Qutub Sher No. 271 and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 12 AHC CK 0262
Waqf Act, 1995 — Section 26
High Courts23 Dec 2009
Rajesh Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 12 AHC CK 0247
High Courts23 Dec 2009Dismissed
Devwati Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0246
High Courts23 Dec 2009Disposed Of
C/M, Waqf Dargah Hazrat Qutub Sher No.271 & Anr. Vs State of U.P. & Others
Allahabad High Court · (2009) 12 AHC CK 0245
High Courts23 Dec 2009Dismissed
Seema Srivastava Vs District Magistrate/Chairman District Education Committee
Allahabad High Court · (2009) 12 AHC CK 0244
High Courts23 Dec 2009
Vishwanath Chaturvedi Vs Union of India & Others
Allahabad High Court · (2009) 12 AHC CK 0243
High Courts23 Dec 2009Allowed
Saroj Tiwari Vs Addl. District Judge, Sultanpur & Another
Allahabad High Court · (2009) 12 AHC CK 0242