High Courts30 Jan 1920Disposed Of
Ram Bharose and Others Vs Ram Pal Singh and Others
Allahabad High Court · 58 Ind. Cas. 484
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 22 of 24
High Courts30 Jan 1920Allowed
Ram Bharose and Others Vs Rampal Singh and Others
Allahabad High Court · AIR 1920 All 246 : (1920) ILR (All) 319
High Courts30 Jan 1920Allowed
Azmat Ali Vs Qorban Ahmad
Allahabad High Court · AIR 1920 All 208 : (1920) ILR (All) 305
High Courts30 Jan 1920
L. Kishen Lal Vs Rupram
Allahabad High Court · AIR 1920 All 165(2) : 55 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts29 Jan 1920Dismissed
Nazar Husain Vs Emperor through Babu Ram
Allahabad High Court · AIR 1920 All 55 : 55 Ind. Cas. 341
Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435
High Courts29 Jan 1920
Rama Singh Alias Raman Singh Vs Emperor
Allahabad High Court · AIR 1920 All 110 : 58 Ind. Cas. 463
Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Jan 1920
Shohrat Singh Vs Ghulam Ezid and Others
Allahabad High Court · AIR 1920 All 82 : 55 Ind. Cas. 366
High Courts24 Jan 1920Dismissed
Mannu Vs Emperor
Allahabad High Court · AIR 1920 All 236 : 58 Ind. Cas. 153
United Provinces Municipalities Act, 1916 — Section 299(1)
High Courts20 Jan 1920Allowed
Musammat Umme Khair Vs Aziz Ali
Allahabad High Court · AIR 1922 All 47 : 80 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Jan 1920Disposed Of
Radha Kishen and Others Vs Ram Nath and Others
Allahabad High Court · AIR 1920 All 318 : 76 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts19 Jan 1920Dismissed
Wahid-un-Nissa Bibi Vs Zamin Ali Shah and Others
Allahabad High Court · AIR 1920 All 70 : (1920) ILR (All) 290 : 55 Ind. Cas. 89
High Courts19 Jan 1920
Lala Ishri Mal and Another Vs Babu Umrao Singh and Others
Allahabad High Court · AIR 1920 All 127 : 54 Ind. Cas. 816
Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts17 Jan 1920Dismissed
Lala Phakki Lal Vs Brij Mohan Singh alias Bachcha Singh
Allahabad High Court · AIR 1920 All 122 : 54 Ind. Cas. 805
High Courts17 Jan 1920Dismissed
Nageshar Pande and Others Vs Ram Parsan Upadhya
Allahabad High Court · (1920) ILR (All) 317
High Courts17 Jan 1920
Ram Parsan Upadhya Vs Nageshar Pande and Others
Allahabad High Court · AIR 1920 All 160 : 54 Ind. Cas. 764
High Courts13 Jan 1920Dismissed
P.N. De Souza Vs Emperor
Allahabad High Court · AIR 1920 All 32 : 55 Ind. Cas. 735
Penal Code, 1860 (IPC) — Section 304APenal Code, 1860 (IPC) — Section 304APenal Code, 1860 (IPC) — Section 304A
High Courts13 Jan 1920Dismissed
Sri Thakurji through Parmeshari Das Vs Nanda Ahir
Allahabad High Court · 55 Ind. Cas. 317