High Courts01 Mar 1920Dismissed
Hashmat Ali Vs Mohan and Others
Allahabad High Court · AIR 1920 All 181 : 55 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 20 of 24
High Courts01 Mar 1920
Fatema Begam Vs Imdad Ali
Allahabad High Court · AIR 1920 All 249(1) : 58 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts27 Feb 1920Allowed
Chaube Kunjman and Another Vs Chaube Jagannath
Allahabad High Court · AIR 1920 All 50 : 55 Ind. Cas. 846
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Feb 1920Dismissed
Jagan Nath Vs Kunj Man and Another
Allahabad High Court · (1920) ILR (All) 359
High Courts27 Feb 1920
Jhabboo and Another Vs Emperor
Allahabad High Court · AIR 1920 All 59 : 55 Ind. Cas. 676
Criminal Procedure Code, 1898 (CrPC) — Section 257(1)Criminal Procedure Code, 1898 (CrPC) — Section 257(1)Criminal Procedure Code, 1898 (CrPC) — Section 257(1)
High Courts27 Feb 1920
Jhabbu Vs Emperor
Allahabad High Court · AIR 1920 All 354 : 55 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 244(2)
High Courts27 Feb 1920
Mahadeo Vs Emperor
Allahabad High Court · AIR 1920 All 150 : 58 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 540Public Gambling Act, 1867 — Section 3
High Courts26 Feb 1920
Munshi Singh Vs Emperor
Allahabad High Court · AIR 1920 All 170(1) : 55 Ind. Cas. 733
High Courts26 Feb 1920
Harihar Prasad Vs Emperor
Allahabad High Court · AIR 1920 All 77 : 55 Ind. Cas. 679
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts25 Feb 1920
Musammat Imaman Vs Emperor
Allahabad High Court · AIR 1920 All 176 : 55 Ind. Cas. 850
High Courts25 Feb 1920
Deonandan Vs Emperor
Allahabad High Court · AIR 1920 All 33 : 55 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 498
High Courts25 Feb 1920
Nanka urf Natha Vs Emperor
Allahabad High Court · AIR 1920 All 138 : 55 Ind. Cas. 734
Criminal Procedure Code, 1898 (CrPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts24 Feb 1920Allowed
Shahzadi Begum Vs Mahbub Ali Shah and Others
Allahabad High Court · AIR 1920 All 40 : 55 Ind. Cas. 809
Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)
High Courts24 Feb 1920Allowed
Shambhu Nath and Others Vs Prem Devi and Others
Allahabad High Court · (1920) ILR (All) 382
High Courts24 Feb 1920Allowed
Shahzadi Begam Vs Mahbub Ali Shah and Others
Allahabad High Court · (1920) ILR (All) 353
High Courts24 Feb 1920
Prem Devi and Others Vs Shambhu Nath and Others
Allahabad High Court · AIR 1920 All 322 : 76 Ind. Cas. 601
High Courts23 Feb 1920Allowed
Musammat Sharif-Un-Nissa Vs Qazi Masoom Ali and Another
Allahabad High Court · AIR 1920 All 139 : 56 Ind. Cas. 380
Succession Certificate Act, 1889 — Section 18
High Courts23 Feb 1920Allowed
Sharif-un-Nissa Bibi Vs Masum Ali and Another
Allahabad High Court · (1920) ILR (All) 347
High Courts23 Feb 1920
Mata Prasad Shukul and Another Vs Musammat Devi Shuklian and Others
Allahabad High Court · AIR 1920 All 28 : 58 Ind. Cas. 576
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1