High Courts23 Mar 1920Allowed
Sheonath Singh Vs Munshi Ram
Allahabad High Court · (1920) ILR (All) 433
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 18 of 24
High Courts23 Mar 1920Allowed
Kishori Lal Vs Kampa Devi and Jagannath and Others
Allahabad High Court · (1920) ILR (All) 430
High Courts23 Mar 1920
Mr. Sheo Nath Singh Vs L. Munshi Ram
Allahabad High Court · AIR 1920 All 153 : 55 Ind. Cas. 941
Provincial Insolvency Act, 1920 — Section 16(2), 16(6)
High Courts22 Mar 1920Dismissed
Maulvi Nazir Hasan Vs Bakhtawar
Allahabad High Court · AIR 1920 All 126 : 56 Ind. Cas. 161
Penal Code, 1860 (IPC) — Section 298, 448
High Courts22 Mar 1920
Mannu Vs Musammat Patia
Allahabad High Court · AIR 1920 All 189(2) : 55 Ind. Cas. 932
High Courts20 Mar 1920Disposed Of
Emperor Vs Sundar
Allahabad High Court · AIR 1920 All 60 : 56 Ind. Cas. 771
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 397
High Courts19 Mar 1920Dismissed
Nanu and Others Vs Mathura Prasad and Others
Allahabad High Court · AIR 1920 All 15 : 58 Ind. Cas. 97
High Courts18 Mar 1920Dismissed
Atar Singh and Another Vs Raghu Nath Sahai and Others
Allahabad High Court · AIR 1920 All 198 : 55 Ind. Cas. 974
High Courts18 Mar 1920Dismissed
Jagdeo Parshad Vs Emperor
Allahabad High Court · AIR 1920 All 72 : 56 Ind. Cas. 58
Criminal Procedure Code, 1898 (CrPC) — Section 271, 537Penal Code, 1860 (IPC) — Section 471
High Courts17 Mar 1920Disposed Of
Muhammad Mushtaq Ali Khan and Others Vs Bankey Lal and Others
Allahabad High Court · 55 Ind. Cas. 991
Transfer of Property Act, 1882 — Section 84
High Courts17 Mar 1920Dismissed
Abdul Karim and Another Vs Emperor
Allahabad High Court · AIR 1920 All 184 : 58 Ind. Cas. 158
Penal Code, 1860 (IPC) — Section 300, 307
High Courts17 Mar 1920Dismissed
Muhammad Mushtaq Ali Khan and Others Vs Banke Lal and Others
Allahabad High Court · AIR 1920 All 204 : (1920) ILR (All) 420
High Courts16 Mar 1920Dismissed
Gobind Rai Vs Banwari Lal and Others
Allahabad High Court · AIR 1920 All 163 : (1920) ILR (All) 412 : 58 Ind. Cas. 594
High Courts16 Mar 1920Allowed
Mojiz Fatima Begam and Others Vs Ali Akbar
Allahabad High Court · AIR 1920 All 120 : (1920) ILR (All) 414
High Courts16 Mar 1920
Mojiz Fatima and Others Vs Saiyad Ali Akbar
Allahabad High Court · 56 Ind. Cas. 112
North Western Provinces Tenancy Act, 1901 — Section 194(1)
High Courts15 Mar 1920
Emperor Vs Bhagelu Dom
Allahabad High Court · AIR 1920 All 53 : 56 Ind. Cas. 226
Criminal Tribes Act, 1911 — Section 22(1)(c)
High Courts13 Mar 1920Disposed Of
Mahant Ram Saran Das Vs Hari Kishen Koeri
Allahabad High Court · AIR 1920 All 188 : 58 Ind. Cas. 511
High Courts13 Mar 1920Disposed Of
Sultanat Jahan Begam Vs Sundar Lal and Others
Allahabad High Court · AIR 1920 All 197(2) : (1920) ILR (All) 409
High Courts13 Mar 1920
Ghulam Mohiuddin Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · AIR 1920 All 219 : 58 Ind. Cas. 93