High Courts13 Mar 1920
Ghulam Mohi-ud-Din Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · (1920) ILR (All) 402
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 19 of 24
High Courts13 Mar 1920
Sultanat Jhan Begam Vs Sundar Lal and Others
Allahabad High Court · 58 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts12 Mar 1920Dismissed
Buddhu and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 736
Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498
High Courts12 Mar 1920
Emperor Vs Mangat and Others
Allahabad High Court · AIR 1920 All 135 : 57 Ind. Cas. 82
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147
High Courts11 Mar 1920Dismissed
Sri Thakurji Maharaj Vs Sukhdeo Singh and Others
Allahabad High Court · AIR 1920 All 63 : 58 Ind. Cas. 583
High Courts11 Mar 1920Allowed
Kalloo Khan Vs Abdullah Khan and Another
Allahabad High Court · AIR 1920 All 245(1) : 58 Ind. Cas. 448
High Courts11 Mar 1920Dismissed
Kallu Khan Vs Abdullah Khan and Another
Allahabad High Court · (1920) ILR (All) 394
High Courts11 Mar 1920Dismissed
Sri Thakurji Vs Sukhdelo Singh and Others
Allahabad High Court · (1920) ILR (All) 395
High Courts11 Mar 1920
Har Sahai Mal Vs B. Birj Lal
Allahabad High Court · AIR 1920 All 142(1) : 58 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Section 115Legal Practitioners Act, 1879 — Section 28
High Courts10 Mar 1920Dismissed
Ram Sahai and Others Vs Emperor
Allahabad High Court · AIR 1920 All 217(1) : 55 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts09 Mar 1920Dismissed
Mutsaddi Lal Vs The Bombay, Baroda and Central India Railway Company and the Rohilkhand Kumaun Railway
Allahabad High Court · 58 Ind. Cas. 547
Limitation Act, 1908 — Article 31
High Courts09 Mar 1920Dismissed
Mutsaddi Lal Vs Bombay, Baroda and Central India Railway Company and Another
Allahabad High Court · AIR 1920 All 157 : (1920) ILR (All) 390
High Courts03 Mar 1920Dismissed
Lilawati Kunwar Vs Chote Singh and Others
Allahabad High Court · (1920) ILR (All) 362
High Courts03 Mar 1920
Mata Prasad Vs Emperor
Allahabad High Court · AIR 1920 All 66 : 55 Ind. Cas. 730
Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420Penal Code, 1860 (IPC) — Section 420
High Courts03 Mar 1920
Manna Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 19 : 56 Ind. Cas. 49
Penal Code, 1860 (IPC) — Section 62
High Courts03 Mar 1920
Musammat Lilawati Kuar Vs Chottey Singha and Others
Allahabad High Court · AIR 1920 All 332 : 61 Ind. Cas. 932
High Courts02 Mar 1920Dismissed
Mathura and Another Vs Raghunath Sahai and Another
Allahabad High Court · AIR 1920 All 137 : 58 Ind. Cas. 663
High Courts02 Mar 1920
Katori Kunjra Vs Ajudhia Prasad and Others
Allahabad High Court · AIR 1920 All 253(1) : 58 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 43 Rule 1(j)
High Courts01 Mar 1920Dismissed
Gulabi and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1920 All 232(1) : 58 Ind. Cas. 661