High Courts21 Feb 1920Allowed
Lachman Chamar Vs Emperor
Allahabad High Court · AIR 1920 All 43 : 56 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 498
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 21 of 24
High Courts21 Feb 1920Allowed
Firm Sheo Bakhsh Rai Gunpat Rai Vs Firm Mansuma Sri Ram Mahadeo
Allahabad High Court · AIR 1921 All 63 : 63 Ind. Cas. 399
Limitation Act, 1963 — Article 158
High Courts21 Feb 1920Dismissed
Durga Vs Emperor
Allahabad High Court · AIR 1920 All 180 : 58 Ind. Cas. 246
Uttar Pradesh Excise Act, 1910 — Section 60A
High Courts20 Feb 1920
Emperor Vs Bhikki and Others
Allahabad High Court · 55 Ind. Cas. 1006
Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts20 Feb 1920Dismissed
Dharamraj and Others Vs Emperor
Allahabad High Court · AIR 1920 All 164 : 55 Ind. Cas. 304
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 452Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts20 Feb 1920Allowed
Karamatullah and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 852
High Courts20 Feb 1920Dismissed
Emperor Vs Dharam Raj and Others
Allahabad High Court · (1920) ILR (All) 345
High Courts20 Feb 1920Allowed
Lala Makkhan Lal Vs Nathi and others
Allahabad High Court · (1920) 02 AHC CK 0003
High Courts14 Feb 1920Dismissed
Din Dayal Vs Gursaran Lal and Others
Allahabad High Court · 59 Ind. Cas. 67
Provincial Insolvency Act, 1920 — Section 34Transfer of Property Act, 1882 — Section 56
High Courts14 Feb 1920
Din Dayal Vs Gur Saran Lal and Others
Allahabad High Court · AIR 1920 All 253(2) : (1920) ILR (All) 336
High Courts13 Feb 1920
Munsa Ram Vs Ganga Ram
Allahabad High Court · AIR 1920 All 119 : 55 Ind. Cas. 889
High Courts11 Feb 1920Dismissed
Jai Kishan and Others Vs Kalla
Allahabad High Court · AIR 1920 All 8 : 55 Ind. Cas. 859
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Feb 1920
Sada Ram Vs Emperor
Allahabad High Court · AIR 1920 All 289 : 58 Ind. Cas. 253
Evidence Act, 1872 — Section 14
High Courts06 Feb 1920Dismissed
Musammat Makhni Vs Farzand Ali and Others
Allahabad High Court · AIR 1920 All 52 : 55 Ind. Cas. 478
Criminal Procedure Code, 1898 (CrPC) — Section 209Criminal Procedure Code, 1898 (CrPC) — Section 209Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts06 Feb 1920
Birjbasi Lal Vs Emperor
Allahabad High Court · AIR 1920 All 106 : 55 Ind. Cas. 342
Railways Act, 1890 — Section 109, 42(2)Railways Act, 1890 — Section 109, 42(2)Railways Act, 1890 — Section 109, 42(2)
High Courts05 Feb 1920
Seth Ram Partab Marwari Vs Emperor
Allahabad High Court · 55 Ind. Cas. 302
United Provinces Municipalities Act, 1916 — Section 307United Provinces Municipalities Act, 1916 — Section 307United Provinces Municipalities Act, 1916 — Section 307
High Courts03 Feb 1920Disposed Of
Murlidhar Pande Vs Lachmi Pande and Others
Allahabad High Court · 62 Ind. Cas. 430
Lunacy Act, 1912 — Section 65(2)
High Courts30 Jan 1920Dismissed
Azmat Ali Vs Qurban Ahmad
Allahabad High Court · 58 Ind. Cas. 542
Penal Code, 1860 (IPC) — Section 504