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1 paragraphs · 25 words
Tudball and Muhammad Rafiq, JJ.—In our opinion, the decision of the learned Judge of this Court is correct. We, therefore, dismiss this appeal with costs.
High CourtsDivision Bench(1920) 02 AHC CK 0001
Din Dayal vs Gur Saran Lal and Others
Allahabad High Court · Decided on 14 February 1920 · Citation: AIR 1920 All 253(2) : (1920) ILR (All) 336
- HON’BLE JUDGES
- Tudball, J · Muhammad Rafiq, J