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Allahabad High Court judgments, 1920

470 judgments · page 16 of 24

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High Courts13 Apr 1920

Tula Ram and Others Vs Tulshi Ram and Others

Allahabad High Court · AIR 1920 All 11 : 60 Ind. Cas. 3

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High Courts13 Apr 1920

Muhammad Yaqub Vs Nazir Ahmad and Others

Allahabad High Court · (1920) ILR (All) 504

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High Courts13 Apr 1920

Muhammad Junaid Vs Musammat Aulia Bibi and Others

Allahabad High Court · 61 Ind. Cas. 947

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High Courts12 Apr 1920

Kunwar Aidal Singh Vs L. Pearey Lal and Others

Allahabad High Court · AIR 1920 All 170(2) : 56 Ind. Cas. 248

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High Courts10 Apr 1920Dismissed

Municipal Board Vs Pandit Debi Prasad

Allahabad High Court · AIR 1920 All 182(1) : 58 Ind. Cas. 146

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High Courts10 Apr 1920Dismissed

Municipal Board of Etawah Vs Debi Prasad

Allahabad High Court · (1920) ILR (All) 485

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High Courts10 Apr 1920

Piari Lal Vs Bhagwan Din and Another

Allahabad High Court · (1920) ILR (All) 483

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High Courts10 Apr 1920

Sheikh Muhammad Habibullah Vs Babu Umar Daraz Ali

Allahabad High Court · AIR 1920 All 22 : 57 Ind. Cas. 40

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts10 Apr 1920

Bhagwan Din and Another Vs Peare Lal

Allahabad High Court · AIR 1920 All 190(1) : 58 Ind. Cas. 620

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High Courts09 Apr 1920Allowed

Bhagwan Das and Others Vs Tej Ram and Others

Allahabad High Court · AIR 1920 All 27 : 56 Ind. Cas. 148

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High Courts09 Apr 1920Disposed Of

Abdur Rashid Vs The Sizing Materials Company, Limited

Allahabad High Court · AIR 1920 All 142(2) : (1920) ILR (All) 480

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High Courts09 Apr 1920

Ganga Mal and Another Vs Ram Sarup Mal and Others

Allahabad High Court · AIR 1920 All 225(1) : 58 Ind. Cas. 87

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High Courts09 Apr 1920

Mahabir Singh and Others Vs Jag Mohan Lal and Another

Allahabad High Court · AIR 1920 All 193(2) : 57 Ind. Cas. 569

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High Courts09 Apr 1920

Radha Kishen Vs Gulzari Lal

Allahabad High Court · AIR 1920 All 177(1) : 56 Ind. Cas. 73

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High Courts09 Apr 1920

Abdul Rashid Vs The Sizing Material Co., Ltd.

Allahabad High Court · 56 Ind. Cas. 192

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High Courts08 Apr 1920Dismissed

Mathura Prasad Vs Hardeo Baksh Singh and Others

Allahabad High Court · 56 Ind. Cas. 174

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High Courts08 Apr 1920Dismissed

Emperor Vs Bhaggi Lal

Allahabad High Court · (1920) ILR (All) 470

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High Courts08 Apr 1920Dismissed

Mathura Prasad Vs Hardeo Bakhsh Singh and Others

Allahabad High Court · AIR 1920 All 133 : (1920) ILR (All) 477

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High Courts08 Apr 1920

Samher Singh Vs Sher Singh and Another

Allahabad High Court · 56 Ind. Cas. 183

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High Courts08 Apr 1920

Bhaggi Lal Vs Emperor

Allahabad High Court · AIR 1920 All 200 : 56 Ind. Cas. 230

Public Gambling Act, 1867 — Section 6
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