High CourtsSingle Bench(1920) 01 AHC CK 0036

Barfi Lal vs Emperor

Allahabad High Court · Decided on 8 January 1920 · Citation: AIR 1920 All 20 : 55 Ind. Cas. 721

HON’BLE JUDGES
George Knox, J

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Judgment

1 paragraphs · 35 words

George Knox, J.—I fail to find evidence of an offence u/s 447 of the Indian Penal Code and find the accused not guilty of any such offence. Any fine paid by him will be refunded.