High Courts07 Dec 1920Dismissed
M. Ajodhia Prasad Vs Choubey Ram Narain and Another
Allahabad High Court · AIR 1921 All 127 : 62 Ind. Cas. 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 3 of 24
High Courts06 Dec 1920Disposed Of
Ghansham Dass and Another Vs Lala Kalyan Mal and Others
Allahabad High Court · 62 Ind. Cas. 82
North Western Provinces Tenancy Act, 1901 — Section 167
High Courts06 Dec 1920Dismissed
Babu Ishri Pershad Vs Syed Muhammad Sami and after his death Elvina Sami and Others
Allahabad High Court · AIR 1921 All 133 : 60 Ind. Cas. 829
Limitation Act, 1908 — Article 116
High Courts02 Dec 1920Disposed Of
Harkhoo and Another Vs Emperor
Allahabad High Court · 65 Ind. Cas. 575
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 1920
Sheo Shankar Vs Mohan Sarup
Allahabad High Court · AIR 1921 All 12 : 60 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 114, 408
High Courts01 Dec 1920Disposed Of
Muhammad Sher Ali Khan Vs Ghasi Ram and Others
Allahabad High Court · AIR 1920 All 300 : 59 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 500
High Courts01 Dec 1920
Lala Jhanku Lal Vs Rewati Lal and Others
Allahabad High Court · 64 Ind. Cas. 892
Contract Act, 1872 — Section 69
High Courts01 Dec 1920
Sarju Misra and Another Vs Shaikh Ghulam Husain and Others
Allahabad High Court · 63 Ind. Cas. 87
Limitation Act, 1963 — Article 61
High Courts23 Nov 1920Dismissed
Hukum Singh and Another Vs Tunda Singh and Others
Allahabad High Court · 60 Ind. Cas. 912
High Courts23 Nov 1920Disposed Of
Rajjab Shah and Others Vs Tahir Shah and Others
Allahabad High Court · AIR 1921 All 106 : (1921) ILR (All) 318 : 60 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts23 Nov 1920
Sant Prasad Vs Bhawani Prasad and Another
Allahabad High Court · 60 Ind. Cas. 831
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts19 Nov 1920Disposed Of
Deokinandan Vs Zamir Husain Khan and Others
Allahabad High Court · 64 Ind. Cas. 24
High Courts19 Nov 1920Dismissed
Rama Nand Bharti Vs Sheo Dass and Others
Allahabad High Court · AIR 1921 All 54 : 60 Ind. Cas. 933
High Courts19 Nov 1920Dismissed
Sheo Das Vs Rama Nand Bharti and Ram Khelawan and Others
Allahabad High Court · (1921) ILR (All) 314
High Courts18 Nov 1920Disposed Of
Nisar Husain and Others Vs Muhammad Askari
Allahabad High Court · (1921) ILR (All) 311
High Courts18 Nov 1920
S. Mohammad Askari Vs Qazi Syed Nisar Husain alias Munee and Others
Allahabad High Court · AIR 1920 All 149 : 60 Ind. Cas. 901
High Courts18 Nov 1920
Lal Lokpal Singh Vs Emperor
Allahabad High Court · AIR 1921 All 98 : 59 Ind. Cas. 655
High Courts18 Nov 1920
Lala Ganpat Rai Vs Musammat Husaini Begam and Others
Allahabad High Court · 60 Ind. Cas. 905
High Courts17 Nov 1920Dismissed
Kalu alias Kallan Vs Emperor
Allahabad High Court · 60 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts17 Nov 1920
Reoti Ram Vs Sita Ram
Allahabad High Court · AIR 1921 All 44 : 60 Ind. Cas. 894