High Courts16 Nov 1920Dismissed
Ratan Lal and Another Vs Muhammad Hamidullah Khan
Allahabad High Court · AIR 1921 All 65 : 60 Ind. Cas. 899
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 4 of 24
High Courts16 Nov 1920Dismissed
Kanhya Lal Vs Firm Jagannath Pershad, Hanuman Pershad
Allahabad High Court · AIR 1921 All 16 : 60 Ind. Cas. 857
High Courts16 Nov 1920Dismissed
Jagannath Prasad and Hanuman Prasad Vs Kanhaiya Lal
Allahabad High Court · (1921) ILR (All) 305
Civil Procedure Code, 1908 (CPC) — Section 105, 115
High Courts15 Nov 1920Disposed Of
Asa Ram and Others Vs Ram Prasad and Another
Allahabad High Court · (1921) ILR (All) 288
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts15 Nov 1920
Ram Prasad and Another Vs Asa Ram and Others
Allahabad High Court · AIR 1921 All 197(1) : 61 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Nov 1920Dismissed
Syed Madad Ali Vs Sheikh Shamsher Ali
Allahabad High Court · 63 Ind. Cas. 103
North Western Provinces Tenancy Act, 1901 — Section 199
High Courts05 Nov 1920Dismissed
Mohammad Munir-Ud-Din Khan Vs Mahmood Bakhsh and Others
Allahabad High Court · 63 Ind. Cas. 91
Provincial Insolvency Act, 1907 — Section 16(5)
High Courts04 Nov 1920
Babu Lachmi Narain and Another Vs Durg Bijai Singh and Others
Allahabad High Court · AIR 1921 All 397 : 65 Ind. Cas. 365
Uttar Pradesh Court of Wards Act, 1912 — Section 54
High Courts03 Nov 1920
Emperor Vs Janki Prasad and Another
Allahabad High Court · AIR 1921 All 202 : 60 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 56, 80Penal Code, 1860 (IPC) — Section 225, 353
High Courts29 Oct 1920Disposed Of
Abdus Samad Vs Yusuf
Allahabad High Court · AIR 1921 All 285 : (1921) ILR (All) 281
Criminal Procedure Code, 1898 (CrPC) — Section 260
High Courts29 Oct 1920
Shaikh Abdus Samad Vs Yusuf
Allahabad High Court · 59 Ind. Cas. 917
Criminal Procedure Code, 1898 (CrPC) — Section 260, 4(o)
High Courts27 Oct 1920Allowed
Raghubar Dayal and Durga Prasad Vs Strauss and Company
Allahabad High Court · (1921) ILR (All) 279
Arbitration Act, 1940 — Section 19
High Courts27 Oct 1920
Strauss and Co. Ld. Vs Raghubar Dayal and Others
Allahabad High Court · AIR 1921 All 275 : 59 Ind. Cas. 784
Arbitration Act, 1940 — Section 19
High Courts26 Oct 1920Disposed Of
Drigbijai Singh Vs Mahadeo Prasad and Habib Ullah
Allahabad High Court · (1921) ILR (All) 272
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46Contract Act, 1872 — Section 72
High Courts26 Oct 1920Dismissed
Karan Singh Vs Ishtiaq Husain and Another
Allahabad High Court · AIR 1921 All 312 : (1921) ILR (All) 268 : 61 Ind. Cas. 376
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Oct 1920
Chaudhri Mahadeo Prasad Vs Raja Dirgbijai Singh and Another
Allahabad High Court · AIR 1921 All 81(1) : 60 Ind. Cas. 881
Contract Act, 1872 — Section 72
High Courts25 Oct 1920Dismissed
Shahzadi Begam Vs Muhammad Ibrahim and Others
Allahabad High Court · AIR 1921 All 310 : (1921) ILR (All) 266
High Courts25 Oct 1920Allowed
Ballu Mal and Another Vs Ram Kishan
Allahabad High Court · AIR 1921 All 311 : (1921) ILR (All) 263
Transfer of Property Act, 1882 — Section 41
High Courts25 Oct 1920
Musammat Shahzadi Begam Vs Sheikh Muhammad Ibrahim and Others
Allahabad High Court · 59 Ind. Cas. 787
High Courts25 Oct 1920
Ballu Mal and Another Vs Ram Kishun
Allahabad High Court · 64 Ind. Cas. 14
Transfer of Property Act, 1882 — Section 41