High Courts10 Aug 1920Dismissed
Abdul Hamid and Others Vs A. Curlender and Others
Allahabad High Court · (1921) ILR (All) 216
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 6 of 24
High Courts07 Aug 1920Disposed Of
Deba Nand Vs Anandmani
Allahabad High Court · AIR 1921 All 346 : (1921) ILR (All) 213 : 59 Ind. Cas. 909
High Courts04 Aug 1920
Lallanji Vs Hukum Singh and Mata Din and Others
Allahabad High Court · (1920) 08 AHC CK 0007
High Courts04 Aug 1920
Hukum Singh Vs Lallunjee and Others
Allahabad High Court · AIR 1921 All 339 : 61 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts03 Aug 1920Allowed
Muhammad Wasi Vs Emperor
Allahabad High Court · AIR 1920 All 309 : 59 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Jul 1920Dismissed
Hargu Lal and Pahladi Lal Vs Purshottam Saran
Allahabad High Court · (1921) ILR (All) 198
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts30 Jul 1920
Mohammad Ubed Ullah and Others Vs Mohammad Insha Allah Khan
Allahabad High Court · AIR 1921 All 287 : 61 Ind. Cas. 138
Contract Act, 1872 — Section 131
High Courts30 Jul 1920
Lala Parshottam Saran Vs Lala Hargoolal and Another
Allahabad High Court · AIR 1921 All 214 : 60 Ind. Cas. 131
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Jul 1920Allowed
Hira Lal Vs Emperor, through Lala Kalyan Mal
Allahabad High Court · AIR 1920 All 218 : 58 Ind. Cas. 927
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts29 Jul 1920Dismissed
Sheodan Kurmi and Others Vs Balkaran Kurmi and Others
Allahabad High Court · AIR 1921 All 337 : 59 Ind. Cas. 116
High Courts29 Jul 1920
Pitam Singh and Others Vs Emperor, through Ajodhia Prasad
Allahabad High Court · AIR 1920 All 215(2) : 58 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 426
High Courts29 Jul 1920
Munna Lal and Others Vs Sadanun Lal and Others
Allahabad High Court · AIR 1920 All 359 : 76 Ind. Cas. 624
High Courts29 Jul 1920Dismissed
Balkaran Kurmi Vs Sheodan Kurmi and Others and Sheobadan Kumaria and Another
Allahabad High Court · (1921) ILR (All) 193
High Courts27 Jul 1920Dismissed
Mollo and Another Vs Ramlal and Others
Allahabad High Court · 58 Ind. Cas. 772
High Courts27 Jul 1920Dismissed
Mullo and Another Vs Ram Lal and Others
Allahabad High Court · AIR 1921 All 348 : (1921) ILR (All) 191
High Courts23 Jul 1920Allowed
Emperor Vs Muli
Allahabad High Court · (1921) ILR (All) 185
Criminal Procedure Code, 1898 (CrPC) — Section 123Penal Code, 1860 (IPC) — Section 224
High Courts23 Jul 1920
Emperor Vs Rahu and Others
Allahabad High Court · (1921) ILR (All) 186
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55
High Courts23 Jul 1920
Mooli Vs Emperor
Allahabad High Court · 58 Ind. Cas. 831
Criminal Procedure Code, 1898 (CrPC) — Section 123Penal Code, 1860 (IPC) — Section 224, 225(B)
High Courts23 Jul 1920
Rahu and Others Vs Emperor
Allahabad High Court · AIR 1921 All 278 : 59 Ind. Cas. 547
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55
High Courts22 Jul 1920Dismissed
Raj Kunwar Singh Vs Emperor
Allahabad High Court · AIR 1921 All 365 : 60 Ind. Cas. 428
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471