High Courts10 Jul 1920
Sheikh Abdullah Vs Sheikh Shamsul Haq and Others
Allahabad High Court · 58 Ind. Cas. 833
Limitation Act, 1908 — Article 134
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 8 of 24
High Courts10 Jul 1920
Sham Lal Vs Emperor through Kanhaiya Lal
Allahabad High Court · AIR 1920 All 195(2) : 58 Ind. Cas. 923
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts09 Jul 1920
Harbaran Lal Vs Musammat Naurangi Kunwar
Allahabad High Court · AIR 1920 All 307 : 60 Ind. Cas. 613
North Western Provinces Tenancy Act, 1901 — Section 34
High Courts08 Jul 1920Dismissed
Emperor Vs Madan Mohan Nath Raina
Allahabad High Court · AIR 1921 All 277 : (1921) ILR (All) 123
High Courts06 Jul 1920Disposed Of
Chhatter Singh and Another Vs Tej Singh and Others
Allahabad High Court · AIR 1921 All 393 : 59 Ind. Cas. 671
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts06 Jul 1920Dismissed
Lakshmi Ram Jani and Others Vs Harakh Ram Jani and Another
Allahabad High Court · (1921) ILR (All) 108
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts06 Jul 1920Disposed Of
Tej Singh and Others Vs Chhattar Singh and Another
Allahabad High Court · (1921) ILR (All) 104
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4, Order 32 Rule 4(3), Order 32 Rule 7(1)
High Courts06 Jul 1920
Harakh Ram Jani and Another Vs Lakshmi Ram Jani and Others
Allahabad High Court · AIR 1921 All 384 : 60 Ind. Cas. 626
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts30 Jun 1920
Kanhaiya Lal and Lachmi Narain Vs Basdor Mal and Gobind Prasad
Allahabad High Court · (1921) ILR (All) 101
High Courts30 Jun 1920
Basdeo Mal Gobind Prasad and Others Vs Kanhaiya Lal Lachmi Narain and Others
Allahabad High Court · AIR 1921 All 361 : 59 Ind. Cas. 667
High Courts29 Jun 1920
Het Singh Vs Bihari Lal and Others
Allahabad High Court · AIR 1921 All 358 : (1921) ILR (All) 95
Transfer of Property Act, 1882 — Section 60
High Courts29 Jun 1920
Hait Singh Vs Behari Lal and Others
Allahabad High Court · 59 Ind. Cas. 92
Transfer of Property Act, 1882 — Section 60
High Courts28 Jun 1920Allowed
Baldeo Singh Vs Chhail Behari Lal
Allahabad High Court · AIR 1920 All 279(2) : 59 Ind. Cas. 688
North Western Provinces Tenancy Act, 1901 — Section 10
High Courts26 Jun 1920Allowed
Chatur Singh and Others Vs Emperor
Allahabad High Court · AIR 1921 All 362 : 58 Ind. Cas. 825
Evidence Act, 1872 — Section 132
High Courts26 Jun 1920Allowed
Emperor Vs Chatur Singh and Others
Allahabad High Court · (1921) ILR (All) 92
High Courts25 Jun 1920Dismissed
Kharidar Kapra Company, Limited Vs Daya Kishan and Others
Allahabad High Court · AIR 1921 All 306 : (1921) ILR (All) 116
Limitation Act, 1963 — Article 106
High Courts25 Jun 1920
Kharidar Kapra Company Vs Daya Kishen and Others
Allahabad High Court · 58 Ind. Cas. 765
Limitation Act, 1908 — Article 106
High Courts25 Jun 1920
Sheo Mohan Pande and Others Vs Kaliprasad Shukul
Allahabad High Court · AIR 1920 All 290 : 59 Ind. Cas. 937
Limitation Act, 1908 — Section 5