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Allahabad High Court judgments, 1920

470 judgments · page 7 of 24

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High Courts22 Jul 1920

Mangru and Another Vs Parsotam Das

Allahabad High Court · AIR 1920 All 213 : 58 Ind. Cas. 777

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High Courts22 Jul 1920

Bhatiby Chunni Lal Vs Emperor

Allahabad High Court · AIR 1920 All 279(1) : 58 Ind. Cas. 944

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High Courts21 Jul 1920Allowed

Lachman Prasad and Others Vs Musammat Shitaba Kunwar

Allahabad High Court · AIR 1921 All 396 : 59 Ind. Cas. 639

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High Courts21 Jul 1920

Lachman Prasad Vs Shitabo Kunwar

Allahabad High Court · (1921) ILR (All) 177

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High Courts20 Jul 1920

Ram Charan Sahu and Another Vs Goga alias Mata Pershad and Others

Allahabad High Court · AIR 1920 All 291 : 60 Ind. Cas. 120

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High Courts19 Jul 1920

Ramanand and Others Vs Jai Ram and Others

Allahabad High Court · (1920) 07 AHC CK 0020

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High Courts19 Jul 1920

Mohan Singh Vs Emperor through Gyasia

Allahabad High Court · AIR 1920 All 267 : 58 Ind. Cas. 687

Criminal Procedure Code, 1898 (CrPC) — Section 203
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High Courts17 Jul 1920Dismissed

Musammat Ram Piari and Others Vs Budhsain and Others

Allahabad High Court · AIR 1921 All 389 : 61 Ind. Cas. 546

Limitation Act, 1908 — Article 144
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High Courts17 Jul 1920Dismissed

Budh Sen and Others Vs Ram Piari and Dropadi and Others

Allahabad High Court · (1921) ILR (All) 164

Limitation Act, 1963 — Article 144
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High Courts17 Jul 1920

Bansi and Others Vs Kanhaya and Others

Allahabad High Court · 59 Ind. Cas. 659

Specific Relief Act, 1877 — Section 42
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High Courts17 Jul 1920

Bansi and Others Vs Kanhaiya and Others

Allahabad High Court · AIR 1921 All 374 : (1921) ILR (All) 159

Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
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High Courts16 Jul 1920Allowed

Muhammad Hafiz and Another Vs Muhammad Ibrahim

Allahabad High Court · AIR 1921 All 291 : (1921) ILR (All) 152

Civil Procedure Code, 1908 (CPC) — Section 145
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High Courts16 Jul 1920Dismissed

Sanehi Lal and Another Vs L. Onkar Mal

Allahabad High Court · AIR 1920 All 248 : 59 Ind. Cas. 675

Negotiable Instruments Act, 1881 (NI) — Section 35
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High Courts15 Jul 1920Disposed Of

In Re: A. John and Company and Another

Allahabad High Court · AIR 1921 All 257 : (1921) ILR (All) 139 : 58 Ind. Cas. 836

Income Tax Act, 1918 — Section 51
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High Courts15 Jul 1920

Ganga Prasad and Another Vs Ram Sarup and Others

Allahabad High Court · AIR 1920 All 287 : 60 Ind. Cas. 68

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High Courts14 Jul 1920Disposed Off

Emperor Vs Jhamman and Others

Allahabad High Court · AIR 1920 All 276 : 58 Ind. Cas. 942

Penal Code, 1860 (IPC) — Section 304
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High Courts13 Jul 1920Dismissed

Jagat Singh and Another Vs Baldeo Prasad and Another

Allahabad High Court · AIR 1921 All 290(1) : 59 Ind. Cas. 679

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High Courts13 Jul 1920

Baldeo Prasad and Another Vs Jagat Singh and Another

Allahabad High Court · (1921) ILR (All) 137

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High Courts10 Jul 1920Dismissed

Abdulla Vs Shams-Ul-Haq and Others

Allahabad High Court · AIR 1921 All 262 : (1921) ILR (All) 127

Limitation Act, 1908 — Article 134
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High Courts10 Jul 1920Dismissed

Muhammad Insha Allah Khan Vs Muhammad Ubed-Ullah and Others

Allahabad High Court · (1921) ILR (All) 132

Contract Act, 1872 — Section 131
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