High Courts24 Jun 1920
Tika Ram and Others Vs Salig Ram and Another
Allahabad High Court · AIR 1920 All 158 : 57 Ind. Cas. 494
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 9 of 24
High Courts21 Jun 1920Dismissed
Miyan Khan Vs Sarfaraz Khan and Others
Allahabad High Court · AIR 1920 All 302 : 60 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Jun 1920Dismissed
Bhupal Singh Vs Ujagar Singh and Another
Allahabad High Court · AIR 1921 All 364 : (1921) ILR (All) 88 : 58 Ind. Cas. 122
High Courts19 Jun 1920Allowed
Musammat Mahmud Jahan Begam Vs Govind Ram and Others
Allahabad High Court · 59 Ind. Cas. 4
High Courts17 Jun 1920
Jawahar Bano and Another Vs Shujaat Husain Beg and Others
Allahabad High Court · AIR 1921 All 367 : 58 Ind. Cas. 114
High Courts17 Jun 1920
Har Prasad and Others Vs Khazan
Allahabad High Court · AIR 1920 All 143 : 57 Ind. Cas. 441
High Courts17 Jun 1920
Ram Karan Vs Sri Thakur Ram Narainji and Others
Allahabad High Court · AIR 1920 All 298 : 60 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Jun 1920Dismissed
Baij Nath Vs Ram Sarup and Others
Allahabad High Court · (1921) ILR (All) 77
High Courts16 Jun 1920
Tulshi Ram and Others Vs Sat Narain and Others
Allahabad High Court · AIR 1921 All 392 : (1921) ILR (All) 81 : 57 Ind. Cas. 445
High Courts16 Jun 1920
Ram Sarup and Others Vs Baij Nath
Allahabad High Court · AIR 1921 All 372 : 58 Ind. Cas. 324
High Courts15 Jun 1920Dismissed
Ram Sarup Vs Dalpat Rai and Others
Allahabad High Court · (1920) 06 AHC CK 0030
High Courts15 Jun 1920
Ram Saroop Vs Dalpat Rai and Others
Allahabad High Court · 58 Ind. Cas. 105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts12 Jun 1920Disposed Of
Basdeo Gir Vs Pritam Gir
Allahabad High Court · AIR 1921 All 351 : (1921) ILR (All) 50
High Courts12 Jun 1920Dismissed
Pritam Gir Vs Mahant Basdeo Gir
Allahabad High Court · AIR 1921 All 348(1) : (1921) ILR (All) 55
High Courts12 Jun 1920
Mahant Basdeo Gir Vs Preetam Gir
Allahabad High Court · 58 Ind. Cas. 162
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts12 Jun 1920
Shib Dayal Vs Meharban and Others
Allahabad High Court · AIR 1921 All 395 : (1921) ILR (All) 56 : 58 Ind. Cas. 230
High Courts10 Jun 1920Allowed
Amir Chand Vs Lakhmi Chand and Others
Allahabad High Court · AIR 1920 All 87 : 58 Ind. Cas. 275
High Courts09 Jun 1920Allowed
Gobind Ram and Others Vs Mahmud Jahan Begam
Allahabad High Court · (1921) ILR (All) 45