COURT ARCHIVE

Allahabad High Court judgments, 1920

470 judgments · page 11 of 24

High Courts28 May 1920Dismissed

Mendya Vs Jhurya

Allahabad High Court · (1920) ILR (All) 668

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High Courts28 May 1920Dismissed

Musammat Mindya Vs Jhurya

Allahabad High Court · AIR 1920 All 217(2) : 57 Ind. Cas. 272

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High Courts28 May 1920

Maharaj Shib Charan Dass Vs Mohamed Zahur and Others

Allahabad High Court · AIR 1920 All 219(1) : 57 Ind. Cas. 245

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(c), Order 9 Rule 8

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High Courts26 May 1920Disposed Of

Ganesh Prasad Vs Shib Singh and Others

Allahabad High Court · AIR 1920 All 305 : 60 Ind. Cas. 261

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High Courts25 May 1920Disposed Of

Baldeo Singh Vs Udal Singh and Others

Allahabad High Court · AIR 1921 All 248 : 58 Ind. Cas. 732

Registration Act, 1908 — Section 17

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High Courts25 May 1920

Sita Rai and Others Vs Ramdeo Singh

Allahabad High Court · AIR 1920 All 58 : 57 Ind. Cas. 711

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High Courts25 May 1920

Udal Singh and Another Vs Baldeo Singh and Tara Singh and Others

Allahabad High Court · (1920) 05 AHC CK 0006

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High Courts25 May 1920

Zahurul Haq and Others Vs Nabi Bakhsh and Others

Allahabad High Court · AIR 1920 All 41 : 57 Ind. Cas. 478

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High Courts22 May 1920Dismissed

Lala Sukhnath Rai and Another Vs Lala Nehal Chand and Another

Allahabad High Court · 59 Ind. Cas. 801

Specific Relief Act, 1877 — Section 21

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High Courts22 May 1920Disposed Off

B.N.W. Railway Co. and Another Vs Mul Chand

Allahabad High Court · AIR 1920 All 280 : 58 Ind. Cas. 1000

Contract Act, 1872 — Section 90

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High Courts22 May 1920

Gosain Vs Emperor

Allahabad High Court · 57 Ind. Cas. 175

Penal Code, 1860 (IPC) — Section 302

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High Courts22 May 1920Dismissed

Sukhnath Rai and Another Vs Nihal Chand and Another

Allahabad High Court · AIR 1920 All 249(2) : (1920) ILR (All) 661

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High Courts22 May 1920Dismissed

Mul Chand Vs Bengal and North-Western Railway and Another

Allahabad High Court · (1920) ILR (All) 655

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High Courts21 May 1920Dismissed

Banwari Lal and Another Vs Emperor

Allahabad High Court · AIR 1920 All 203 : 57 Ind. Cas. 825

Railways Act, 1890 — Section 112Railways Act, 1890 — Section 112Railways Act, 1890 — Section 112

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High Courts21 May 1920Dismissed

Ram Das Vs Emperor

Allahabad High Court · AIR 1920 All 223(2) : 59 Ind. Cas. 34

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High Courts21 May 1920Dismissed

Musammat Choti Vs Khecheru

Allahabad High Court · AIR 1920 All 177(2) : 58 Ind. Cas. 250

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211

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High Courts21 May 1920Dismissed

Seoti Bibi Vs Jagannath Prasad

Allahabad High Court · 57 Ind. Cas. 593

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High Courts21 May 1920Allowed

Rajbansi and Another Vs Emperor

Allahabad High Court · AIR 1920 All 268 : 60 Ind. Cas. 420

Criminal Procedure Code, 1898 (CrPC) — Section 110

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High Courts21 May 1920Dismissed

Chhoti Vs Khacheru

Allahabad High Court · (1920) ILR (All) 649

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High Courts21 May 1920

Thakur Ishri Singh and Another Vs Kalua

Allahabad High Court · AIR 1920 All 152 : 57 Ind. Cas. 683

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