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1 paragraphs · 24 words
1.
In our opinion the decision of the learned Judge of this Court is quite correct and we, therefore, dismiss this appeal with costs.
High CourtsDivision Bench(1920) 05 AHC CK 0037
Seoti Bibi vs Jagannath Prasad
Allahabad High Court · Decided on 21 May 1920 · Citation: 57 Ind. Cas. 593
- HON’BLE JUDGES
- Tudball, J · Sulaiman, J
- RESULT
- Dismissed