High Courts07 Jun 1920Dismissed
Ghorey Vs Shib Lal
Allahabad High Court · AIR 1920 All 242(2) : 58 Ind. Cas. 410
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 10 of 24
High Courts07 Jun 1920Dismissed
Chokey Bharti Vs Baldeo Gir and Others
Allahabad High Court · AIR 1920 All 123(2) : 57 Ind. Cas. 505
Presidency Small Cause Courts Act, 1882 — Article 13
High Courts07 Jun 1920Dismissed
Shafaat Muhammad Chaudhri Vs Bhagwati Prasad and Another and Kulsum Bibi and Others
Allahabad High Court · (1921) ILR (All) 42
High Courts07 Jun 1920
Bhagwati Prasad and Another Vs Shafaat Muhammad Chaudhri and Kulsum Bibi and Others
Allahabad High Court · AIR 1921 All 350 : 58 Ind. Cas. 414
High Courts04 Jun 1920Dismissed
Wezarat Husain and Another Vs Mohan Lal
Allahabad High Court · AIR 1921 All 318 : 58 Ind. Cas. 7
High Courts04 Jun 1920Dismissed
Mohan Lal Vs Wizarat Husain and Another and Chatarpal Rai and Others
Allahabad High Court · (1921) ILR (All) 38
High Courts04 Jun 1920
Lokya and Another Vs Sulli and Others
Allahabad High Court · AIR 1921 All 286 : (1921) ILR (All) 35
High Courts04 Jun 1920
Musammat Lokiya and Another Vs Sulli and Others
Allahabad High Court · 57 Ind. Cas. 315
High Courts02 Jun 1920Disposed Of
Chhabraji Kuar Vs Ganga Singh
Allahabad High Court · AIR 1921 All 314 : 60 Ind. Cas. 643
High Courts02 Jun 1920Allowed
Ganga Singh Vs Chhabraji Kunwar
Allahabad High Court · (1920) 06 AHC CK 0032
High Courts01 Jun 1920Dismissed
Shujaat Husain Beg and Others Vs Jawahar Bano and Another and Kazim Ali Beg
Allahabad High Court · (1921) ILR (All) 85
High Courts31 May 1920Dismissed
Nand Kunwar and Others Vs Sujan Singh
Allahabad High Court · AIR 1921 All 304 : 57 Ind. Cas. 1006
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8
High Courts31 May 1920Dismissed
Ram Niranjan Tewari Vs Khanu Rai Alias Srigopal and Others
Allahabad High Court · AIR 1920 All 168 : 57 Ind. Cas. 5
Limitation Act, 1963 — Article 11
High Courts31 May 1920Dismissed
Gobind Prasad Vs Parmanand
Allahabad High Court · AIR 1920 All 128 : 57 Ind. Cas. 589
North Western Provinces Tenancy Act, 1901 — Section 28
High Courts31 May 1920Dismissed
Hira Lal Vs Beni Madho Pragwal
Allahabad High Court · (1921) ILR (All) 20
High Courts31 May 1920Dismissed
Sujan Singh Vs Nand Kunwar and Others
Allahabad High Court · (1921) ILR (All) 25
High Courts31 May 1920
Beni Madho Pragwal Vs Hira Lal
Allahabad High Court · AIR 1921 All 316 : 59 Ind. Cas. 873
High Courts29 May 1920
Daulatia and Others Vs Hargobind
Allahabad High Court · AIR 1921 All 290 : 57 Ind. Cas. 206
High Courts29 May 1920
Bhagwan Singh and Others Vs Arjun Dutt
Allahabad High Court · AIR 1920 All 232(2) : 57 Ind. Cas. 84
Penal Code, 1860 (IPC) — Section 500