High Courts07 Oct 1920
Ganga Saran and Others Vs Emperor, through Pt. Bhagwati Prasad
Allahabad High Court · AIR 1921 All 95 : 59 Ind. Cas. 850
Criminal Procedure Code, 1898 (CrPC) — Section 106
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 5 of 24
High Courts01 Oct 1920Dismissed
Behari Lal Vs Emperor
Allahabad High Court · AIR 1920 All 304 : 59 Ind. Cas. 335
Penal Code, 1860 (IPC) — Section 174
High Courts01 Oct 1920
Syed Sakhawat Haidar Vs Emperor Through Dhommi Singh
Allahabad High Court · AIR 1920 All 242(1) : 59 Ind. Cas. 198
Penal Code, 1860 (IPC) — Section 193
High Courts29 Sept 1920
Mahar Singh and Others Vs Emperor
Allahabad High Court · AIR 1920 All 245(2) : 59 Ind. Cas. 415
Criminal Procedure Code, 1898 (CrPC) — Section 537(a)
High Courts23 Sept 1920
Mazhar Husain Vs Emperor Through Abdul Karim
Allahabad High Court · AIR 1920 All 288 : 59 Ind. Cas. 194
High Courts20 Sept 1920Disposed Of
Abdul Rab Vs Azmat Ali
Allahabad High Court · AIR 1920 All 277 : 59 Ind. Cas. 376
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts10 Sept 1920Dismissed
Musammat Har Piari Vs Nathe Lal and Others
Allahabad High Court · AIR 1920 All 227 : 59 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Sept 1920Dismissed
Emperor Vs Jhabdey Alias Jhao Lal
Allahabad High Court · AIR 1920 All 286 : 59 Ind. Cas. 383
Criminal Procedure Code, 1898 (CrPC) — Section 120(1)
High Courts03 Sept 1920
Emperor Vs Abdul Ghafur
Allahabad High Court · (1921) ILR (All) 225
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 465
High Courts03 Sept 1920
Abdul Ghafoor Vs Emperor
Allahabad High Court · 59 Ind. Cas. 200
Penal Code, 1860 (IPC) — Section 464
High Courts20 Aug 1920Dismissed
Ziaullah Khan and Others Vs Emperor
Allahabad High Court · AIR 1920 All 297 : 59 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts20 Aug 1920
Sheo Balak Vs Emperor
Allahabad High Court · AIR 1920 All 303 : 59 Ind. Cas. 369
Penal Code, 1860 (IPC) — Section 182
High Courts19 Aug 1920Dismissed
Gokal Chand Vs Emperor
Allahabad High Court · 59 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 323, 353
High Courts16 Aug 1920Dismissed
Molai and Others Vs Emperor
Allahabad High Court · AIR 1920 All 306 : 59 Ind. Cas. 411
Uttar Pradesh Land Revenue Act, 1901 — Section 149
High Courts13 Aug 1920
Bindeshri Dube and Others Vs Emperor
Allahabad High Court · AIR 1920 All 266 : 59 Ind. Cas. 193
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts12 Aug 1920Allowed
The Allahabad Bank Limited Vs Bhagwan Singh
Allahabad High Court · (1921) ILR (All) 220
Civil Procedure Code, 1882 — Section 596Civil Procedure Code, 1908 (CPC) — Section 110
High Courts11 Aug 1920
Thakar Bhagwan Singh Vs Firm Bhawani Das Bhagwan Das
Allahabad High Court · 59 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110
High Courts11 Aug 1920
Bhagwan Singh Vs Bhawani Das and Bhagwan Das
Allahabad High Court · AIR 1921 All 270(1) : (1921) ILR (All) 223
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, 110
High Courts11 Aug 1920
Bhagwan Singh Vs The Allahabad Bank Ltd.
Allahabad High Court · AIR 1921 All 270 : 64 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Aug 1920Dismissed
A. Curlender and Others Vs Abdul Hamid and Another
Allahabad High Court · AIR 1921 All 335 : 59 Ind. Cas. 941
Limitation Act, 1963 — Section 19