High Courts16 Dec 1920
Mohammad Shakur Khan and Another Vs Musammat Shahjahan Begam and Others
Allahabad High Court · 63 Ind. Cas. 125
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Allahabad High Court judgments, 1920
470 judgments · page 2 of 24
High Courts15 Dec 1920Allowed
Musammat Sughra Begam and Others Vs Mohammad Mir Khan
Allahabad High Court · AIR 1921 All 221 : 61 Ind. Cas. 6
High Courts15 Dec 1920Allowed
Muhammad Mir Khan Vs Sughra Begam and Others
Allahabad High Court · (1921) ILR (All) 341
High Courts15 Dec 1920
E.G. Hunter Vs Emperor
Allahabad High Court · 61 Ind. Cas. 238
Penal Code, 1860 (IPC) — Section 497
High Courts14 Dec 1920Dismissed
Koka Mal Vs Chandu Lal and Others
Allahabad High Court · (1921) ILR (All) 334
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1920
Chandu Lal and Others Vs Lala Kokamal
Allahabad High Court · AIR 1921 All 226 : 61 Ind. Cas. 36
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115
High Courts13 Dec 1920Dismissed
Mr. L.A. Puech Vs Musammat Aziz Fatima Bibi and Others
Allahabad High Court · AIR 1921 All 201 : 61 Ind. Cas. 30
High Courts13 Dec 1920
Talib Husain Khan and Others Vs Dukkhu Khan and Others
Allahabad High Court · AIR 1921 All 208(1) : 60 Ind. Cas. 992
High Courts11 Dec 1920
Saiyid Faiyaz Ali Vs Rekhab Das and Others
Allahabad High Court · AIR 1921 All 46 : 61 Ind. Cas. 24
High Courts10 Dec 1920Dismissed
Musammat Bakhti Kuar and Others Vs Pandit Ganga Prasad
Allahabad High Court · 63 Ind. Cas. 226
High Courts10 Dec 1920
Lala alias Khacheru Vs Ram Chander and Others
Allahabad High Court · 63 Ind. Cas. 255
High Courts09 Dec 1920Allowed
Bhaiya Bindha Chal and Others Vs Nawal Raj Kuari
Allahabad High Court · AIR 1921 All 404 : 64 Ind. Cas. 927
High Courts09 Dec 1920Allowed
Bindhya Chalisingh and Others Vs Nawalraj Kunwari
Allahabad High Court · (1921) ILR (All) 328
High Courts09 Dec 1920Disposed Of
Sham Das Vs Bahadur Singh and Another
Allahabad High Court · (1921) ILR (All) 325 : 60 Ind. Cas. 831(1)
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts09 Dec 1920Dismissed
Babu Ram Vs Shankar Lal
Allahabad High Court · (1921) ILR (All) 330
Transfer of Property Act, 1882 — Section 106
High Courts09 Dec 1920
Shankar Lal Vs L. Babu Ram
Allahabad High Court · AIR 1921 All 194 : 60 Ind. Cas. 842
Transfer of Property Act, 1882 — Section 106
High Courts08 Dec 1920Dismissed
Jwala Singh Vs Fatta alias Natha and Others
Allahabad High Court · 60 Ind. Cas. 825
High Courts08 Dec 1920Dismissed
Gyan Singh and Others Vs Ata Husain and Others
Allahabad High Court · AIR 1921 All 56 : (1921) ILR (All) 320
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts08 Dec 1920
Thakur Gayan Singh and Others Vs Ata Husain and Others
Allahabad High Court · 60 Ind. Cas. 817
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 41 Rule 33, Order 41 Rule 4