High Courts07 Jan 2008Disposed Of
Babau Ram Vs Addl.District Magistrate (L.R.), Jaunpur and others
Allahabad High Court · (2008) 01 AHC CK 0175
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 156 of 158
High Courts07 Jan 2008Allowed
Union of India (UOI), Divisional Railway Manager, North Eastern Railway, Varanasi Division and Station Superintendent, North Eastern Railway Vs Hari Nath Yadav and Central Administrative Tribunal, Allahabad Bench
Allahabad High Court · (2008) 2 UPLBEC 1162
Constitution of India, 1950 — Article 14, 16
High Courts07 Jan 2008
Rajendra Dutt Kuthari (Dead) Through Lrs. Vs Nathi Prasad Kuthari and others
Allahabad High Court · (2008) 01 AHC CK 0071
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts07 Jan 2008Disposed Of
Ashok Tewari and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 5 AWC 5082
Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33, 35, 36, 39
High Courts07 Jan 2008Dismissed
Gram Sabha Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5971
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts07 Jan 2008
Shanti Devi (D) through L.Rs. Vs 6th Additional District Judge and Another
Allahabad High Court · (2008) 6 AWC 5979
Evidence Act, 1872 — Section 63, 65Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts05 Jan 2008Dismissed
Kumari Poonam Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2852 : (2008) 2 UPLBEC 1313
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 12, 16
High Courts05 Jan 2008Dismissed
Raj Prasad Vs State
Allahabad High Court · (2008) 01 AHC CK 0155
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 452
High Courts05 Jan 2008Dismissed
State of U.P. Vs Ram Bali
Allahabad High Court · (2008) 01 AHC CK 0152
Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts05 Jan 2008Dismissed
Ajay Vs State of UP and Another
Allahabad High Court · (2008) 01 AHC CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302, 307
High Courts05 Jan 2008Dismissed
Dr. Rafiq Ansari Vs State of U.P. and Mohd. Usman Ansari
Allahabad High Court · (2008) 01 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 407Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498A
High Courts04 Jan 2008
Jai Prakash Dubey Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2309
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 197, 227, 36Penal Code, 1860 (IPC) — Section 120B, 161, 165, 352, 388Prevention of Corruption Act, 1947 — Section 5A
High Courts04 Jan 2008
Ram Lal @ Lal Baba Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0163
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 436
High Courts04 Jan 2008Dismissed
Ramendra Pal Singh Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts04 Jan 2008Dismissed
Narendradev University and Ors. Vs S.C.Mishra and Others
Allahabad High Court · (2008) 01 AHC CK 0142
High Courts04 Jan 2008Dismissed
Hari Shanker Vs State of U.P. and Others
Allahabad High Court · (2008) 01 AHC CK 0111
Arms Act, 1959 — Section 13(3)
High Courts04 Jan 2008Allowed
Dungar Yadav Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts04 Jan 2008Dismissed
Ashok Kumar Jain Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 798 : (2008) 2 UPLBEC 1159
High Courts04 Jan 2008
Paras Nath Chaubey Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1272 : (2008) 1 UPLBEC 845
High Courts04 Jan 2008
Ram Lal alias Lal Babu Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 665
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 436