Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 482, 561ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22B

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High Courts09 Jan 2008Dismissed

State of U.P. and Others Vs K.P. Singh and Others

Allahabad High Court · (2008) 117 FLR 444

Constitution of India, 1950 — Article 226

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High Courts09 Jan 2008Dismissed

Awadhesh Verma Vs State of U.P.

Allahabad High Court · (2008) 01 AHC CK 0203

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A

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High Courts09 Jan 2008Allowed

Suraj Narain Bhatt Vs State of U.P. and Executive Engineer, Minor Irrigation, Allahabad Division

Allahabad High Court · (2008) 3 AWC 2304 : (2008) 117 FLR 24

Constitution of India, 1950 — Article 41

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High Courts09 Jan 2008Allowed

Smt. Neelam Singh Vs State of U.P. and Others

Allahabad High Court · (2008) 117 FLR 215 : (2008) 1 UPLBEC 805

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High Courts09 Jan 2008Disposed Off

Shravan Kumar and Another Vs State of U.P.

Allahabad High Court · (2008) 01 AHC CK 0191

Penal Code, 1860 (IPC) — Section 302, 34, 452

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High Courts09 Jan 2008Allowed

Sudha Chauhan Vs District Judge, Bijnor and Others

Allahabad High Court · (2008) 01 AHC CK 0184

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13, 24

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High Courts09 Jan 2008Allowed

Mohit Khare and another Vs State of U.P.and Ors.

Allahabad High Court · (2008) 01 AHC CK 0183

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High Courts09 Jan 2008Allowed

Virendra Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2008) 1 AWC 795

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High Courts09 Jan 2008Allowed

Subhash Vs State of U.P.

Allahabad High Court · (2008) 01 AHC CK 0063

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 304, 323, 325, 504

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High Courts09 Jan 2008

Ajay Upadhyay Vs Collector, Sub Divisional Officer, U.P. Finance Corporation and Sahayak Mahaprabandhak, U.P. Finance Corporation

Allahabad High Court · (2008) 2 AWC 1123

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 3(4)

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High Courts09 Jan 2008Dismissed

J.P. Srivastava and Sons (Rampur) (P) Ltd. Vs ITO

Allahabad High Court · (2008) 01 AHC CK 0048

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High Courts09 Jan 2008Dismissed

Sri Shambhoo Prasad Vs Authorised Controller, Sarva Hitaisi Inter College, District Inspector of Schools and Principal, Sarva Hitaisi Inter College

Allahabad High Court · (2008) 01 AHC CK 0042

Constitution of India, 1950 — Article 141

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