High Courts15 Jan 2008Allowed
Bikraditya Singh @ B.D. Singh Vs Civil Judge (J.D.) and Others
Allahabad High Court · (2008) 119 FLR 524
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 153 of 158
High Courts15 Jan 2008Allowed
Abhay Mishra Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 2 AWC 1133
High Courts15 Jan 2008Dismissed
Chandra Bhan Singh and Others Vs Vijai Shanker and Others
Allahabad High Court · (2008) 2 AWC 1563 : (2008) 104 RD 602
Evidence Act, 1872 — Section 68
High Courts15 Jan 2008Dismissed
Kalua Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 364A
High Courts15 Jan 2008Dismissed
Arvind Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0148
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts15 Jan 2008Disposed Of
Riyaz Khan Vs State of U.P. and Others
Allahabad High Court · (2008) 01 AHC CK 0113
High Courts15 Jan 2008
Sangeeta Chaturvedi Vs The State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0049
Arms Act, 1959 — Section 9Constitution of India, 1950 — Article 19
High Courts15 Jan 2008Dismissed
Raju Vs State of U.P.
Allahabad High Court · (2008) 24 CriminalCC 847
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Jan 2008Dismissed
Sant Ravidas Primari Pathsala Vs State of U.P., Director of Education (Basic), Basic Shiksha Adhikari and District Social Welfare Officer
Allahabad High Court · (2008) 01 AHC CK 0234
Constitution of India, 1950 — Article 14
High Courts11 Jan 2008Allowed
Mahesh Pratap Singh Vs Commissioner (Food and Civil Supply), Regional Food Controller, Azamgarh Region and Regional Account Officer (Food)
Allahabad High Court · (2008) 01 AHC CK 0189
High Courts11 Jan 2008Dismissed
Alok Banerjee Vs Atoshi Banerjee And Another
Allahabad High Court · (2008) 01 AHC CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)(b), 125(4)
High Courts11 Jan 2008Allowed
Pratima Williams Vs Commissioner,Bareilly Division and Others
Allahabad High Court · (2008) 01 AHC CK 0141
Stamp Act, 1899 — Section 56(1A)
High Courts11 Jan 2008Allowed
Uco Bank Vs Regional Labour Commissioner (Central), Assistant Labour Commissioner (Central) and S.P. Singh Sroy
Allahabad High Court · (2008) 117 FLR 437 : (2008) 2 UPLBEC 1066
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 2, 4, 7Constitution of India, 1950 — Article 226
High Courts11 Jan 2008Dismissed
Ganga Plumbering Works Vs The Kanpur Development Authority and The Executive Engineer Zone 3-A, Kanpur Development Authority
Allahabad High Court · AIR 2008 All 107 : (2008) 2 AWC 1560
High Courts10 Jan 2008Dismissed
Commissioner, Trade Tax Vs Mentha and Allied Product Ltd.
Allahabad High Court · (2009) 19 VST 363
Central Sales Tax Act, 1956 — Section 5
High Courts10 Jan 2008Dismissed
Committee of Management and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5814
High Courts10 Jan 2008
Commissioner, Trade Tax Vs Gramin Auyodic Sansthan
Allahabad High Court · (2008) 01 AHC CK 0242
Uttar Pradesh Trade Tax Act, 1948 — Section 10B
High Courts10 Jan 2008Dismissed
Committee of Management, Shibli National Post Graduate Collage and Abu Sad Shamsi Vs State of U.P. and Others
Allahabad High Court · (2008) 01 AHC CK 0217
High Courts10 Jan 2008Dismissed
Saryu Prasad Yadav and Another Vs Ram Chandra Bari and Another
Allahabad High Court · (2008) 2 AWC 1285
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts10 Jan 2008Disposed Of
Raymond Banerjee (Since Deceased) and others Vs C.J.Victor (Since Deceased) and Others
Allahabad High Court · (2008) 01 AHC CK 0177
Civil Procedure Code, 1908 (CPC) — Section 100, 96Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9