High Courts18 Jan 2008Dismissed
Abhibhavak Sangh Sri Udai Raj Singh Chaudhari Smarak Uchchatar Vidyalaya Kairona, Basti Through its President Vs State of U.P.and others
Allahabad High Court · (2008) 01 AHC CK 0166
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 151 of 158
High Courts18 Jan 2008Allowed
Govind Narain Varma Vs State of U.P. and Tehsildar
Allahabad High Court · (2008) 2 AWC 1261 : (2008) 104 RD 361
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts18 Jan 2008Disposed Of
Rakesh Pati Tripathi And Others Vs State of U.P.And others
Allahabad High Court · (2008) 01 AHC CK 0118
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts18 Jan 2008Partly Allowed
Rajya Krishi Utpadan Mandi Parishad and Another Vs Public Services Tribunal and Others
Allahabad High Court · (2008) 5 AWC 5371 : (2008) 1 UPLBEC 808
High Courts18 Jan 2008Dismissed
Ram Karan Arya Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 233
High Courts18 Jan 2008Dismissed
Ram Niwas Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 6 AWC 5999 : (2008) 2 UPLBEC 94
Constitution of India, 1950 — Article 226
High Courts18 Jan 2008Allowed
Smt. Omwati Vs Commissioner, Meerut Division and Others
Allahabad High Court · (2008) 2 AWC 1179 : (2008) 104 RD 386
High Courts18 Jan 2008Dismissed
State of U.P. Vs Jothan Ram Patel and Another
Allahabad High Court · (2008) 117 FLR 724 : (2008) 3 LLJ 59
Penal Code, 1860 (IPC) — Section 409
High Courts17 Jan 2008Dismissed
State Vs Vijay Singh and Others
Allahabad High Court · (2008) 24 CriminalCC 703
Penal Code, 1860 (IPC) — Section 147, 149, 302, 364
High Courts17 Jan 2008
State of U.P. Vs Vijay Singh and Others
Allahabad High Court · (2008) 2 ACR 1396
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts17 Jan 2008Dismissed
Ram Lakhan Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 27, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Jan 2008Dismissed
Ghulam Waris Khan and another Vs Ajeet Singh, Lt.Col. and another
Allahabad High Court · (2008) 01 AHC CK 0171
General Clauses Act, 1897 — Section 27
High Courts17 Jan 2008Dismissed
Aadesh Suryavansi, Km. Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0156
High Courts17 Jan 2008Disposed Of
Sanjay Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 UPLBEC 2195
High Courts17 Jan 2008Disposed Of
Ajay Kumar & Anr. Vs Arif Mustafa Khan & Ors.
Allahabad High Court · (2008) 01 AHC CK 0132
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 3(a)
High Courts17 Jan 2008Dismissed
State, Shyam Singh and others, Vishal Singh and others, Shobha Singh, Girendra Singh Vs Vijay Singh and others, State and others
Allahabad High Court · (2008) 01 AHC CK 0128
Penal Code, 1860 (IPC) — Section 147, 149, 364
High Courts17 Jan 2008Allowed
Mohan Chaudhary And Others Vs State of U.P.And others
Allahabad High Court · (2008) 01 AHC CK 0117
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts17 Jan 2008Allowed
Smt. Triveni Singh Vs State of U.P., The Judge, Family Court, Sri Ram Bharosi Lal and Voluntary Blood Testing Centre, Central Jalma Institute for Leposy
Allahabad High Court · AIR 2008 All 81 : (2008) 2 AWC 1135 : (2008) 4 CivCC 525 : (2008) 4 RCR(Civil) 696
Hindu Marriage Act, 1955 — Section 11, 12, 5
High Courts17 Jan 2008Dismissed
Pradeshik Co-operative Dairy Federation Ltd. Vs Deputy Commissioner of Income Tax
Allahabad High Court · (2008) 214 CTR 624
Income Tax Act, 1961 — Section 143, 154, 260A, 28
High Courts17 Jan 2008
Rajeshji Verma and Smt. Prem Lata Verma Vs Abhineet Kesarwani and Others
Allahabad High Court · (2006) ACJ 2568 : (2008) 2 AWC 1307
Motor Vehicles Act, 1988 — Section 17