High Courts19 Dec 2008Dismissed
Sri Deo Lal Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0050
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 3 of 158
High Courts19 Dec 2008Dismissed
Rajesh Chawla Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0048
High Courts19 Dec 2008
Hafij Ataullah Ansari Vs State of U.P. and Another
Allahabad High Court · (2009) 2 AWC 1250
High Courts18 Dec 2008Dismissed
Smt. Hiramani Devi and Another Vs Sanjay Singh
Allahabad High Court · (2009) 1 AWC 926 : (2010) 1 RCR(Civil) 165 : (2009) 106 RD 267
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Dec 2008
Malhotra Tractors and Another Vs Chief Manager, State Bank of India and Others
Allahabad High Court · AIR 2009 All 150 : (2010) 1 BC 176
Transfer of Property Act, 1882 — Section 69, 69A
High Courts18 Dec 2008Disposed Of
Mohd. Arif Lari and Another Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 348
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 304
High Courts18 Dec 2008Allowed
Karnail Singh Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0405
Penal Code, 1860 (IPC) — Section 147, 304
High Courts18 Dec 2008Allowed
Bipin Bihari Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0391
High Courts18 Dec 2008Dismissed
Usha Ahlawat Vs Union of India and others
Allahabad High Court · (2008) 12 AHC CK 0338
High Courts18 Dec 2008Dismissed
Namita Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0337
High Courts18 Dec 2008Disposed Of
Salok Chandra Sharma Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0336
High Courts18 Dec 2008Disposed Of
Chandra Prakash Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0331
High Courts18 Dec 2008Disposed Of
Qamruddin Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0327
High Courts18 Dec 2008Disposed Of
Ameena W/O Matlab Ali Vs State of U.P.Thru Collector/D.M., Kheri & Ors.
Allahabad High Court · (2008) 12 AHC CK 0302
High Courts18 Dec 2008Dismissed
Ramlalli Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0301
High Courts18 Dec 2008Allowed
Alok Aggarwal Vs State of Uttaranchal and two others
Allahabad High Court · (2008) 12 AHC CK 0273
Stamp Act, 1899 — Section 47A
High Courts18 Dec 2008Dismissed
Nand Kishor Ram Vs U.P.Secondary Education, Services Selection Board, Allahbad and others
Allahabad High Court · (2008) 12 AHC CK 0269
High Courts18 Dec 2008Dismissed
D.P.Jain & another Vs State of U.P.& another.
Allahabad High Court · (2008) 12 AHC CK 0202
High Courts18 Dec 2008Allowed
Dharmendra Prasad Singh Vs District Magistrate, Gonda & Anr.
Allahabad High Court · (2008) 12 AHC CK 0180
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 3, 3A
High Courts18 Dec 2008Allowed
Tilak Ram Vs Committee of Management, Kaushlendra Vikram Inter College, Payagpur & Ors.
Allahabad High Court · (2008) 12 AHC CK 0178
Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 37