High Courts18 Dec 2008Disposed Of
Ganga Ram & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0140
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 4 of 158
High Courts18 Dec 2008Partly Allowed
Maya Devi Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0133
High Courts18 Dec 2008Allowed
Rajendra Prasad Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0115
High Courts18 Dec 2008Disposed Of
Narsingh Rai Vs U.P.R.S.K.A.G.Vikas Bank Ltd.Ghazipur
Allahabad High Court · (2008) 12 AHC CK 0095
High Courts18 Dec 2008Dismissed
Rakesh Kumar & Another Vs A.D.J.Hathras & Others
Allahabad High Court · (2008) 12 AHC CK 0087
High Courts18 Dec 2008Allowed
Pratibha Rani Bajpai Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0083
High Courts18 Dec 2008Disposed Of
Bhupendra Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0079
High Courts18 Dec 2008Partly Allowed
Durga Prasad Singh and Another Vs Bhola Singh and Others
Allahabad High Court · (2008) 12 AHC CK 0072
Motor Vehicles Act, 1988 — Section 171
High Courts18 Dec 2008Allowed
Kiran Mishra Vs State of Uttar Pradesh and others.
Allahabad High Court · (2008) 12 AHC CK 0068
High Courts18 Dec 2008Allowed
Najmul Hasan Ghani S/O Late Abdul Ghani Vs State of U.P.Thru Secy.Home & Anr.
Allahabad High Court · (2008) 12 AHC CK 0037
High Courts18 Dec 2008Disposed Of
Committee of Management and another Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0036
High Courts18 Dec 2008Disposed Of
Radhey Shyam Dubey Pradhan/Chairman Gram Shiksha Samiti Pakr Vs State of U.P.Thru Secy.Basic Education & Ors.
Allahabad High Court · (2008) 12 AHC CK 0035
High Courts18 Dec 2008Allowed
Smt. Rekha Devi Vs Chief Controlling Revenue Authority U.P./Commissioner Stamp U.P. and Another
Allahabad High Court · (2008) 12 AHC CK 0026
High Courts18 Dec 2008
Auram Jewellery Export (P) Ltd. Vs Union of India (UOI)
Allahabad High Court · (2010) 251 ELT 365
Customs Act, 1962 — Section 129BPenal Code, 1860 (IPC) — Section 406, 409
High Courts18 Dec 2008Allowed
Kusum Rani Rastogi Vs Xth Addl. District Judge, Lucknow and others
Allahabad High Court · (2008) 12 AHC CK 0001
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts17 Dec 2008
Samar Bahadur Singh Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 1097
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Penal Code, 1860 (IPC) — Section 323, 427, 435, 436, 504
High Courts17 Dec 2008
Dr. Rakesh Pathak Vs State of U.P. and Another
Allahabad High Court · (2008) 12 AHC CK 0456
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts17 Dec 2008Allowed
Smt. Urmila Devi and Others Vs Motor Vehicle Claim Tribunal/VIIIth Additional District Judge and Others
Allahabad High Court · (2009) 85 AWC 1925 : (2009) 2 AWC 1925
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3
High Courts17 Dec 2008Allowed
Mahanand Singh Vs Principal Conservator of Forest, U.P.Lucknow and Others
Allahabad High Court · (2008) 12 AHC CK 0395
Lower Subordinate Forests Service Rules, 1980 — Rule 10, 15, 16, 28, 5(c)
High Courts17 Dec 2008Allowed
Khem Chand & others Vs Deputy Director of Consolidation, Mathura & others.
Allahabad High Court · (2008) 12 AHC CK 0372