High Courts17 Dec 2008
State of U.P. and Others Vs Gaya Ram
Allahabad High Court · (2009) 2 AWC 1661
Uttar Pradesh Basic Education Regulations, 1972 — Regulation 44, 45, 46
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 6 of 158
High Courts17 Dec 2008
Kali Ram Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 1100
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 82, 83Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts16 Dec 2008Dismissed
National Insurance Co. Ltd. etc. Vs Jitendra Kumar and Another
Allahabad High Court · AIR 2009 All 70 : (2009) 2 AWC 1172 : (2010) 5 RCR(Civil) 165
Insurance Act, 1938 — Section 64VB
High Courts16 Dec 2008
Chandra Pal and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 313
Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 504
High Courts16 Dec 2008Disposed Of
Smt. Shakuntla Devi Vs Union of India (UOI) and Others
Allahabad High Court · (2009) 1 AWC 925
High Courts16 Dec 2008Disposed Off
Sheela Kesarwani and Another Vs State of U.P.Thru'' Prin.Secy.Home and Others
Allahabad High Court · (2008) 12 AHC CK 0401
High Courts16 Dec 2008Allowed
Ravindra Pratap Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0357
High Courts16 Dec 2008Disposed Of
Ajeet Kumar Verma S/O Shri Sheo Kumar Verma Vs State of U.P.Through Secretary Basic Education and Others
Allahabad High Court · (2008) 12 AHC CK 0355
High Courts16 Dec 2008Disposed Of
Brijendra Mani Tewari Vs State of U.P.& others
Allahabad High Court · (2008) 12 AHC CK 0353
High Courts16 Dec 2008Dismissed
Pramod Kumar Singh and another Vs District Inspector of School, Jaunpur and another
Allahabad High Court · (2008) 12 AHC CK 0343
High Courts16 Dec 2008Allowed
Niranjan Institute of Education Technology and Another Vs State of U.P.Thru'' Secy.Higher Education and Others
Allahabad High Court · (2008) 12 AHC CK 0340
High Courts16 Dec 2008Dismissed
Shiv Kumar Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0332
High Courts16 Dec 2008Disposed Of
Satyama alias Kusum Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0297
High Courts16 Dec 2008Dismissed
Shakeel Ahmad Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302
High Courts16 Dec 2008Dismissed
Bhagwan Singh @ Babu and others Vs State
Allahabad High Court · (2008) 12 AHC CK 0272
High Courts16 Dec 2008Allowed
Between Viddyadhar Tripathi Vs State of U.P.Through D.I.O.S.Deoria and another
Allahabad High Court · (2008) 12 AHC CK 0242
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33A
High Courts16 Dec 2008Dismissed
Farzand & Others Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0208
High Courts16 Dec 2008Allowed
Monu @ Vinod Kumar Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0207
High Courts16 Dec 2008Dismissed
Javed Khan Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0201
High Courts16 Dec 2008Disposed Of
Vijay Kumar Chaddha and Another Vs Prem Lata Agrawal and Another
Allahabad High Court · (2008) 12 AHC CK 0148