High Courts16 Dec 2008Disposed Of
Pankaj Sarraf Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0123
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 7 of 158
High Courts16 Dec 2008Allowed
Riyaz Ahmad and Another Vs State of U.P.Thru'' Secy.Home and Others
Allahabad High Court · (2008) 12 AHC CK 0102
High Courts16 Dec 2008Allowed
Aasma Salmani and Another Vs State of U.P.Thru'' Secy.Home and Others
Allahabad High Court · (2008) 12 AHC CK 0101
High Courts16 Dec 2008Allowed
Maya Devi Vs State of U.P.Thru Secy.Food & Supply and Others
Allahabad High Court · (2008) 12 AHC CK 0098
High Courts16 Dec 2008Dismissed
Manoj Kumar Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0089
High Courts16 Dec 2008Disposed Of
Kamlesh Pradhan Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0088
High Courts16 Dec 2008Disposed Of
Raj Kumar & Ors Vs State of U.P.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0046
High Courts16 Dec 2008Disposed Of
Navneet Kumar Singh S/O Late Sri Ram Naresh Singh Vs State of U.P.Through Secretary Intermediate Education & Ors
Allahabad High Court · (2008) 12 AHC CK 0043
High Courts16 Dec 2008Allowed
Lalit Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0041
High Courts15 Dec 2008Dismissed
Radhey Shyam Sh. and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1801
Land Acquisition Act, 1894 — Section 4, 6
High Courts15 Dec 2008Allowed
Smt. Faiqa Khatoon Vs Riyazur Rehman Khan Sherwani and Another
Allahabad High Court · (2008) 12 AHC CK 0433
Waqf Act, 1995 — Section 3A
High Courts15 Dec 2008Dismissed
Smt. Mehroon Nisha Vs Allah Tala Waqf No. 232 Masjid Akhoon Zada Sahib
Allahabad High Court · (2009) 2 AWC 1241
Provincial Small Cause Courts Act, 1887 — Section 15(1)
High Courts15 Dec 2008Allowed
Mohd.Salim Vs Bhanu Mati And Others
Allahabad High Court · (2008) 12 AHC CK 0384
Limitation Act, 1963 — Section 5
High Courts15 Dec 2008Disposed Of
Hari Shanker S/O Pari Deen & Others Vs State of U.P.Thru Secy.Energy & Others
Allahabad High Court · (2008) 12 AHC CK 0354
High Courts15 Dec 2008Allowed
U.P.State Sugar Coproation Ltd.Unit Khadda Vs Presiding Officer, Labour Court U.P., Gorakhpur and another
Allahabad High Court · (2008) 12 AHC CK 0342
High Courts15 Dec 2008Dismissed
Champa Devi Vs A.D.J., Court No.15 Kanpur Nagar & Others
Allahabad High Court · (2008) 12 AHC CK 0329
High Courts15 Dec 2008Disposed Of
Bangali Prasad Verma Vs Additional District & Sessions Judge, Court No.9, Deoria and others
Allahabad High Court · (2008) 12 AHC CK 0328
High Courts15 Dec 2008Allowed
Ashok Kumar S/O Fateh Chand Vs State of U.P.Thru Prin.Secy.Medical Health & Others
Allahabad High Court · (2008) 12 AHC CK 0294
High Courts15 Dec 2008Dismissed
Aqil Ahmad & Another Vs Sushma Rastogi & Others
Allahabad High Court · (2008) 12 AHC CK 0291
High Courts15 Dec 2008Disposed Of
Bhagirathi Maurya Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0286