High Courts15 Dec 2008Disposed Of
Sambhu Singh Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0090
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 9 of 158
High Courts15 Dec 2008Dismissed
Rekha Devi Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0069
High Courts15 Dec 2008Allowed
Shripal Sharma Vs District Inspector of Schools, Muzaffarnagar and another
Allahabad High Court · (2009) 121 FLR 2
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 33A
High Courts12 Dec 2008
Godarshan Lal Chawla Sri Vs Saharanpur Development Authority
Allahabad High Court · (2009) 2 AWC 1810 : (2009) 106 RD 598
Criminal Procedure Code, 1973 (CrPC) — Section 115Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27
High Courts12 Dec 2008
Committee of Management, Waqf No. 3069 and Another Vs Shah Fasihul Husain Mujeebi and Others
Allahabad High Court · (2009) 2 AWC 1263
Civil Procedure Code, 1908 (CPC) — Section 24Waqf Act, 1995 — Section 64(4)
High Courts12 Dec 2008Dismissed
Yogesh Agarwal Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 660
Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts12 Dec 2008Dismissed
Smt. Ram Kumari Vs State of U.P. and Another
Allahabad High Court · (2008) 12 AHC CK 0415
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439, 482Penal Code, 1860 (IPC) — Section 302, 304, 324, 34, 352
High Courts12 Dec 2008Dismissed
Dinesh Kumar Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0394
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10, 14
High Courts12 Dec 2008Allowed
Akhtari Vs Union of India
Allahabad High Court · (2008) 12 AHC CK 0381
Railways Act, 1989 — Section 123(c), 124A
High Courts12 Dec 2008Dismissed
Mohabbat Ali Vs Bharat Overseas Bank Limited Through Its M.D.H.T.756,A.S.C.
Allahabad High Court · (2008) 12 AHC CK 0358
High Courts12 Dec 2008Disposed Of
Ram Raksh Pal Singh Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0317
High Courts12 Dec 2008Disposed Of
Surendra Prasad Maurya Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0270
Constitution of India, 1950 — Article 14, 15
High Courts12 Dec 2008Allowed
Brij Bhushan Mishra Vs Surita Sarbabdhikari and another
Allahabad High Court · (2008) 12 AHC CK 0258
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 28
High Courts12 Dec 2008Dismissed
Jagdish Singh Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Penal Code, 1860 (IPC) — Section 406, 409, 420
High Courts12 Dec 2008Allowed
Shadi Lal Vs Pushpa and another
Allahabad High Court · (2008) 12 AHC CK 0233
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts12 Dec 2008Dismissed
Shekhar Hospital Private Limited Vs State of Uttar Pradesh and others.
Allahabad High Court · (2008) 12 AHC CK 0219
High Courts12 Dec 2008Disposed Of
Rama Kushwaha Vs State of U.P.and another.
Allahabad High Court · (2008) 12 AHC CK 0218
High Courts12 Dec 2008Allowed
Sukhoo Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0188
High Courts12 Dec 2008Disposed Of
Nandan Singh Bora Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0154
High Courts12 Dec 2008Dismissed
Arun Kumar Shukla S/O Ram Lal Shukla Vs State of U.P.Through Principal Secretary Housing & Ors
Allahabad High Court · (2008) 12 AHC CK 0126