High Courts11 Dec 2008Disposed Of
Rajesh Kumar Tripathi S/O Salig Ram Tripathi Vs V.C., Ram Manohar Lohia Awadh University, Faizabad & Ors.
Allahabad High Court · (2008) 12 AHC CK 0293
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 11 of 158
High Courts11 Dec 2008Disposed Of
Shiv Shyam Pandey Vs State of U.P. & Ors.
Allahabad High Court · (2008) 12 AHC CK 0276
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts11 Dec 2008Allowed
Anwar Khan and another Vs State
Allahabad High Court · (2008) 12 AHC CK 0274
Penal Code, 1860 (IPC) — Section 306
High Courts11 Dec 2008Disposed Of
Uma Shanker Verma and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0261
High Courts11 Dec 2008Allowed
Vijay Kumar Singh Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0251
Criminal Law (Amendment) Act — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 427
High Courts11 Dec 2008Allowed
Virendra Kumar Shukla Vs Director of Education, U.P., Allahabad and others
Allahabad High Court · (2008) 12 AHC CK 0234
High Courts11 Dec 2008Allowed
Omveer and 5 Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0227
High Courts11 Dec 2008Disposed Of
Santosh Kumar Vs State of U.P.Through Secry.Home U.P.Lko and Others
Allahabad High Court · (2008) 12 AHC CK 0223
High Courts11 Dec 2008Dismissed
Commissioner of Trade Tax, U.P.Lucknow Vs S/s.Transrapsi Entbhattakalyan Samiti, Siddharth Nagar
Allahabad High Court · (2008) 12 AHC CK 0222
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2(i), 28A
High Courts11 Dec 2008Disposed Of
J.H.V.Sugar Ltd.Adaura, Maharajganj, Thru Chairman/M.D. Vs State of U.P.Thru Secretary Sugar Ind.& Cane Dev.& 9 Ors.
Allahabad High Court · (2008) 12 AHC CK 0217
High Courts11 Dec 2008Allowed
Mohd.Abdullah Khan Vs U.P.Sunni Central Waqf Board 3 1 Mall Avenue Lucknow
Allahabad High Court · (2008) 12 AHC CK 0216
High Courts11 Dec 2008Dismissed
G.S.Maurya Vs Union of India and others.
Allahabad High Court · (2008) 12 AHC CK 0172
High Courts11 Dec 2008Disposed Of
Jamuna Prasad Tiwari Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts11 Dec 2008Disposed Of
Narayani Devi Mahavidyalaya Mathura Road Sadabad Maahamaya Vs State of U.P.Thr.Prin Secy Higher Education Govt of U.P.
Allahabad High Court · (2008) 12 AHC CK 0127
High Courts11 Dec 2008Disposed Of
Sukh Ram Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0125
High Courts11 Dec 2008Disposed Of
Uma Nath Pandey S/O Ram Chabile Pandey & Others Vs State of U.P.Through Principal Secretary Irrigation & Other
Allahabad High Court · (2008) 12 AHC CK 0124
High Courts11 Dec 2008Disposed Of
Saryu Prasad Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0118
High Courts11 Dec 2008Disposed Of
Rashmi Tripathi W/O Rajesh Bajpai Vs State of U.P.Through Principal Secretary Higher Education &
Allahabad High Court · (2008) 12 AHC CK 0116
High Courts11 Dec 2008Disposed Of
Anil Kumar Singh and others Vs Cane Commissioner and another
Allahabad High Court · (2008) 12 AHC CK 0113
High Courts11 Dec 2008Disposed Of
U.P.Cane Union Employees'' Federation and another Vs State of Uttar Pradesh and others
Allahabad High Court · (2008) 12 AHC CK 0112