High Courts10 Dec 2008Allowed
Mohd.Farooq Vs Zarif Ahmad & Another
Allahabad High Court · (2008) 12 AHC CK 0157
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 13 of 158
High Courts10 Dec 2008Dismissed
Chandra Kant Dubey Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0152
Penal Code, 1860 (IPC) — Section 419, 498, 498A, 504, 506
High Courts10 Dec 2008Allowed
Ratna Sagar Gas Service,Ved Raj Complex 92,Gautam Budh Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0151
High Courts10 Dec 2008Dismissed
Surendra Kumar Sood & Others Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0134
High Courts10 Dec 2008Disposed Of
Suman Singh W/O Sanjay Pandey Vs State of U.P.Through Prin.Secretary Home & Others
Allahabad High Court · (2008) 12 AHC CK 0128
High Courts10 Dec 2008Dismissed
State of U.P. Vs Govind Ram Jaisinghani and another
Allahabad High Court · (2008) 12 AHC CK 0117
High Courts10 Dec 2008Disposed Of
Roop Narain Vs State of U.P.Through Prn.Secy.Basic Education and Ors
Allahabad High Court · (2008) 12 AHC CK 0108
High Courts10 Dec 2008Disposed Of
Lal Bahadur Singh Vs State of U.P.Through Secy.
Allahabad High Court · (2008) 12 AHC CK 0080
High Courts10 Dec 2008Dismissed
Maya Shanker Pandey and others Vs Deputy Director of Consolidation, Ballia and others
Allahabad High Court · (2008) 12 AHC CK 0077
High Courts10 Dec 2008Dismissed
Om Prakash Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0070
High Courts10 Dec 2008Dismissed
Ram Jeet Tiwari Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0065
High Courts10 Dec 2008Allowed
Vijay Narain Verma Vs State of U.P. and Others
Allahabad High Court · (2008) 12 AHC CK 0034
High Courts10 Dec 2008
Janrail Singh Vs State of U. P.
Allahabad High Court · (2009) 1 ACR 1105
Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 42, 50, 8Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 2
High Courts08 Dec 2008Allowed
Pawan Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 391 : (2008) 119 FLR 1180 : (2009) 1 UPLBEC 81
Constitution of India, 1950 — Article 166, 226
High Courts08 Dec 2008Disposed Of
Rakesh Kumar S/O Alte Chet Ram Vs State of U.P.Thru Secretary Panchayat Raj & Others
Allahabad High Court · (2008) 12 AHC CK 0351
High Courts08 Dec 2008Disposed Of
Baby Tarannum Vs Secretary,Basic Shiksha Parishad,U.P.,Allahabad and Ors
Allahabad High Court · (2008) 12 AHC CK 0348
High Courts08 Dec 2008Dismissed
Mahboob Husain Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0322
High Courts08 Dec 2008Dismissed
Dhirendra Kumar Tiwari and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0316
High Courts08 Dec 2008Allowed
Keshav Krishna Malviya Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0262
High Courts08 Dec 2008Dismissed
West U.P.Sugar Mills Association And Others Vs State of U.P.And Others
Allahabad High Court · (2008) 12 AHC CK 0244
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Article 14, 226, 16