High Courts08 Dec 2008Dismissed
Sadhna Sharma and another Vs Regional Inspectress of Girls Schools, Bareilly and others
Allahabad High Court · (2008) 12 AHC CK 0232
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 14 of 158
High Courts08 Dec 2008Allowed
Kshama Pandey and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0226
High Courts08 Dec 2008Allowed
Roop Narain Shukla Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0160
High Courts08 Dec 2008Allowed
Luxmi Rastogi and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0104
High Courts08 Dec 2008Dismissed
Commissioner, Trade Tax U.P.Lucknow. Vs Dharmex Pvt.Ltd, D-13, Midix Industrial Area, Pune.
Allahabad High Court · (2008) 12 AHC CK 0067
High Courts08 Dec 2008Disposed Of
Barfi Devi & Others Vs Harish Agarwal & Others
Allahabad High Court · (2008) 12 AHC CK 0064
High Courts08 Dec 2008Disposed Of
Mamta Rani Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0054
High Courts08 Dec 2008Dismissed
Suket Sarin Vs State of U.P. and Others
Allahabad High Court · (2009) 3 AWC 2317 : (2009) 106 RD 744 : (2009) 2 UPLBEC 1208
Land Acquisition Act, 1894 — Section 11A
High Courts08 Dec 2008
Satvir Singh Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 341
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202(1), 482Evidence Act, 1872 — Section 27
High Courts08 Dec 2008Dismissed
Ramesh Mishra Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1266 : (2009) 1 UPLBEC 891
High Courts08 Dec 2008Allowed
Mohammad Musa Vs State of U.P. and others
Allahabad High Court · (2009) 120 FLR 698
High Courts05 Dec 2008
Dinesh Chandra Srivastava Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 1095
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 218, 219, 302, 307, 452
High Courts05 Dec 2008
Mahendra Dhar Dubey (Dead) by L.Rs. and Others Vs Parashu Ram Pandey and Others
Allahabad High Court · (2009) 1 AWC 825 : (2009) 106 RD 262
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 32, Order 43 Rule 1, Order 47 Rule 4, Order 6 Rule 17Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2), 52
High Courts05 Dec 2008
Smt. Prem Wati and Another Vs Smt. Munni Devi alias Minakshi and Another
Allahabad High Court · (2009) 2 AWC 1099 : (2009) 106 RD 697
Civil Procedure Code, 1908 (CPC) — Section 100, 115Limitation Act, 1963 — Section 5
High Courts05 Dec 2008Dismissed
Ravindra Kumar Kohli Vs Harish Chandra Kohli and Others
Allahabad High Court · (2009) 2 CivCC 761
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 115
High Courts05 Dec 2008Allowed
Smt. Vidya Devi Vs Sri Prakash and Others
Allahabad High Court · AIR 2009 All 85 : (2009) 1 AWC 900 : (2009) 106 RD 223
Hindu Succession Act, 1956 — Section 14(1)
High Courts05 Dec 2008Allowed
Lal Pratap Singh Vs State of U.P. and Another
Allahabad High Court · (2009) 3 AWC 2321 : (2009) 2 UPLBEC 1736
High Courts05 Dec 2008Dismissed
Amit Khanna Vs Smt. Suchi Khanna
Allahabad High Court · (2009) 1 AWC 929 : (2009) 2 DMC 227
Civil Procedure Code, 1908 (CPC) — Section 24, 25Constitution of India, 1950 — Article 225
High Courts05 Dec 2008Disposed Of
Gulshad Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 655
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 302, 307, 452, 504, 506
High Courts05 Dec 2008Disposed Off
Renu Saxena and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0400