High Courts05 Dec 2008Allowed
Shri Girish Chandra Gupta Vs Commissioner of Trade Tax (U.P.), Lucknow
Allahabad High Court · (2008) 12 AHC CK 0176
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3F
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 16 of 158
High Courts05 Dec 2008Dismissed
Natthoo Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0167
High Courts05 Dec 2008Disposed Of
Pradeep Kumar Pandey Vs 5th Additional District Judge, Court No.5, Rai Bareli and others
Allahabad High Court · (2008) 12 AHC CK 0166
High Courts05 Dec 2008Allowed
Dinesh & Others Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0135
High Courts05 Dec 2008Disposed Of
Hanuman Prasad Verma S/O Swami Dayal Verma Vs State of U.P.Through Food & Cv.Supplies & Others
Allahabad High Court · (2008) 12 AHC CK 0129
High Courts05 Dec 2008Allowed
Suresh Kumar Vs State of U.P.Thr.Secy Dept of Basic Eduction U.P.Civil
Allahabad High Court · (2008) 12 AHC CK 0111
High Courts05 Dec 2008Allowed
Mohd.Hamid and others Vs Deputy Director of Consolidation and others.
Allahabad High Court · (2008) 12 AHC CK 0106
High Courts05 Dec 2008Allowed
Shammi Musarrat and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0103
High Courts05 Dec 2008Allowed
Santosh Kumar Gupta Vs State of U.P.And Others
Allahabad High Court · (2008) 12 AHC CK 0094
Constitution of India, 1950 — Article 311Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts05 Dec 2008Disposed Of
Kanti Prakash Bindal Vs A.D.J., Court No.11, Meerut & Others
Allahabad High Court · (2008) 12 AHC CK 0061
High Courts05 Dec 2008Dismissed
Jainandan Tripathi Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0057
High Courts05 Dec 2008Dismissed
Sanjula Tripathi and others Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0055
High Courts05 Dec 2008Allowed
Ram Veer Singh Vs State of U.P.& Anr.
Allahabad High Court · (2008) 12 AHC CK 0051
High Courts05 Dec 2008Disposed Of
Rita Singh and Others Vs State of U.P.Thru'' Secy.Parivar Kalyan Lkw.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0047
High Courts05 Dec 2008Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Rehana Begham and Others
Allahabad High Court · (2009) 2 AWC 1089
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2008Dismissed
Raj Karan Nishad Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1105 : (2009) 106 RD 381
Mines and Minerals (Development and Regulation) Act, 1957 — Section 2
High Courts05 Dec 2008Dismissed
Kapil Dhawan Vs Chhotey Lal Gaya Prasad Trust and Others
Allahabad High Court · (2009) 1 AWC 831
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3, 92
High Courts05 Dec 2008Dismissed
Smt. Krishna Kumari and Another Vs Brijesh Kumar Gupta and Others
Allahabad High Court · (2009) 1 AWC 419 : (2009) 106 RD 332
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2)
High Courts05 Dec 2008Dismissed
Prabhu Nath Mishra Vs State of Uttar Pradesh
Allahabad High Court · (2008) 12 AHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 227, 228, 239Prevention of Corruption Act, 1988 — Section 13, 5
High Courts04 Dec 2008Dismissed
Raja Ram Yadav and Vs District Inspector of Schools, Azamgarh and others
Allahabad High Court · (2009) 121 FLR 540