High Courts04 Dec 2008Dismissed
Smt. Pholpati Devi Vs Smt. Asha Jaisawal and Others
Allahabad High Court · (2009) 2 AWC 1799 : (2009) 120 FLR 1096
Constitution of India, 1950 — Article 16(4A)
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 17 of 158
High Courts04 Dec 2008Allowed
Oxford Academy for Career Development Vs Chief Commissioner of Income Tax and Others
Allahabad High Court · (2009) 226 CTR 606
General Clauses Act, 1897 — Section 21Income Tax Act, 1961 — Section 12A
High Courts04 Dec 2008
Chief Managing Director, B.S.N.L. and Others Vs Masan Ali and Others
Allahabad High Court · (2009) 2 LLJ 443 : (2009) 1 UPLBEC 852
High Courts04 Dec 2008Allowed
Hari Om Verma Vs Addl. District & Session Judge, Lucknow and others
Allahabad High Court · (2008) 12 AHC CK 0414
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a) Proviso III
High Courts04 Dec 2008Disposed Of
Mohd.Saeed Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0398
High Courts04 Dec 2008Disposed Of
Bharti Chauhan Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0392
High Courts04 Dec 2008Allowed
Tej Prakash Bhatnagar Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0390
Uttar Pradesh (Local Fund) Audit Subordinate Service Rules, 1985 — Rule 22(2), 22(3)Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 3, 6
High Courts04 Dec 2008Dismissed
Vinod Kumar Singh Vs State of U.P.And Another
Allahabad High Court · (2008) 12 AHC CK 0387
High Courts04 Dec 2008Dismissed
Shailendra Kumar Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0383
High Courts04 Dec 2008Allowed
Satyendra Mishra Vs Additional Director of Education and Ors.
Allahabad High Court · (2008) 12 AHC CK 0370
High Courts04 Dec 2008Disposed Of
Ram Dei @ Dhuria Devi Vs Additional District judge and others
Allahabad High Court · (2008) 12 AHC CK 0366
High Courts04 Dec 2008Allowed
Pramila Singh and Another Vs State of U.P.Through Prn.Secy.Basic Education and Ors.
Allahabad High Court · (2008) 12 AHC CK 0349
High Courts04 Dec 2008Disposed Of
J.P.Singh Vs R.S.Ojha and others
Allahabad High Court · (2008) 12 AHC CK 0319
High Courts04 Dec 2008Allowed
Daurala Foods And Beverages Pvt.Ltd. Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0314
General Clauses Act, 1897 — Section 21Uttar Pradesh Excise Act, 1910 — Section 11(2), 2(42B), 28, 31C, 34(1)(b)Uttar Pradesh Motor Spirit, Diesel Oil and Alcohol Taxation Act, 1939 — Section 3(1)(a), 3(c)
High Courts04 Dec 2008Dismissed
Raman Kumar Saxena Vs State of U.P.And Others
Allahabad High Court · (2008) 12 AHC CK 0311
Constitution of India, 1950 — Article 20(2)Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 11, 13, 14, 15, 3Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995 — Rule 4
High Courts04 Dec 2008Allowed
Anjana Shukla Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0310
High Courts04 Dec 2008Dismissed
District Magistrate, Rae Bareli Vs Ashwini Kumar Mishra and Another
Allahabad High Court · (2008) 12 AHC CK 0250
Allahabad High Court Rules, 1952 — Chapter 8 Rule 5, Chapter 9 Rule 10(ii)
High Courts04 Dec 2008Allowed
Raj Narain and others Vs Deputy Director of Consolidation, Ghazipur and others
Allahabad High Court · (2008) 12 AHC CK 0248
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts04 Dec 2008Disposed Of
Rajni Dubey Vs Director, Harijan And Social Welfare, Lucknow and others
Allahabad High Court · (2008) 12 AHC CK 0231
High Courts04 Dec 2008Allowed
Rajpal Singh Chauhan and Others Vs State of U.P.and Another
Allahabad High Court · (2008) 12 AHC CK 0229