High Courts03 Dec 2008Allowed
Tarachand & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0264
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 19 of 158
High Courts03 Dec 2008Allowed
Vijay Singh and others Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0263
High Courts03 Dec 2008Allowed
Kaushal Kishore Vs State of U.P.Through Secy.Basic Shiksha Civil Sectt.Lko.and
Allahabad High Court · (2008) 12 AHC CK 0260
High Courts03 Dec 2008Dismissed
Zakwan Rashidi Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0257
High Courts03 Dec 2008Dismissed
Akhtar Vs Mathura and Others
Allahabad High Court · (2008) 12 AHC CK 0245
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts03 Dec 2008Allowed
Suman Lata Bajpai Vs Zila Basik Shiksha Adhikari, Bareilly and others
Allahabad High Court · (2008) 12 AHC CK 0241
High Courts03 Dec 2008Allowed
Arbind Singh and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0225
High Courts03 Dec 2008Allowed
Vipin Pandey and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0224
High Courts03 Dec 2008Dismissed
Kusum Rani Rastogi Vs Xth Addl District Judge Lucknow and Others
Allahabad High Court · (2008) 12 AHC CK 0221
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts03 Dec 2008Disposed Of
Pradeep Kumar Deivedi Vs State of U.P.Thr Director Basic Education Lucknow
Allahabad High Court · (2008) 12 AHC CK 0213
High Courts03 Dec 2008Dismissed
Iliyas & Others Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0206
High Courts03 Dec 2008Allowed
Minu Agarwal and others. Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0203
High Courts03 Dec 2008Allowed
Ram Prasad Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0199
High Courts03 Dec 2008Dismissed
Parsadi Lal Tussi Ram Cold Storage, Pvt.Ltd, Bisana Road, Hathras Vs G.C.Jha
Allahabad High Court · (2008) 12 AHC CK 0195
High Courts03 Dec 2008Allowed
Natthu Singh Vs Deputy Director of Consolidation, Jhansi Camp at Lalitpur and another
Allahabad High Court · (2008) 12 AHC CK 0186
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts03 Dec 2008Allowed
Shyam Narayan Singh and Another Vs State of U.P.and Another
Allahabad High Court · (2008) 12 AHC CK 0156
High Courts03 Dec 2008Allowed
Rajendra Kumar @ Rajjan Mishra and others Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0145
High Courts03 Dec 2008Allowed
Ram Chandra & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0119