High Courts03 Dec 2008Allowed
Dileep Sharma & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0081
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 20 of 158
High Courts03 Dec 2008Allowed
Ummed Pal and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0076
High Courts03 Dec 2008Allowed
Vijai Pal and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0075
High Courts03 Dec 2008Allowed
Jai Prakash Singh & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0074
High Courts03 Dec 2008Dismissed
Yogendra Pal Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0062
High Courts03 Dec 2008Dismissed
Aniruddh Kumar Mishra Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0059
High Courts03 Dec 2008Allowed
Anand Kumar & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0052
High Courts03 Dec 2008Disposed Of
Hakim Singh Gaur Vs State of U.P.Thr.Secy Madhyamik Education and 5 Ors
Allahabad High Court · (2008) 12 AHC CK 0042
High Courts03 Dec 2008
Saraya Sugar Mills Limited Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 12 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Section 1, 115, 151, 2, 3Constitution of India, 1950 — Article 141
High Courts02 Dec 2008
Nirmal Tewari alias Bhoora Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 340
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2008Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Manju and Another
Allahabad High Court · (2009) 1 AWC 897
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2008Dismissed
Rotomac Globals (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2010) 320 ITR 616
Income Tax Act, 1961 — Section 17(2)
High Courts02 Dec 2008Dismissed
Shiv Sagar Dubey Vs Dr. Sabhajeet Singh
Allahabad High Court · (2008) 12 AHC CK 0417
Contempt of Courts Act, 1971 — Section 20
High Courts02 Dec 2008Dismissed
Khushal Singh Bhandari Vs Additional Secretary, Awas Department and others
Allahabad High Court · (2008) 12 AHC CK 0407
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 15, 27, 32
High Courts02 Dec 2008Allowed
Sitaram and another Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0386
Penal Code, 1860 (IPC) — Section 304, 323, 506
High Courts02 Dec 2008Disposed Of
Ram Byas Rai Vs Scooters India Ltd. and another
Allahabad High Court · (2008) 12 AHC CK 0346
Constitution of India, 1950 — Article 226(1), 226(3)
High Courts02 Dec 2008Disposed Of
Rajendra Kumar Tripathi Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0315
High Courts02 Dec 2008Allowed
Rajeev Srivastava Vs State of U.P.& others
Allahabad High Court · (2008) 12 AHC CK 0295
High Courts02 Dec 2008Dismissed
Rakesh Kumar Dev Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0290
High Courts02 Dec 2008Dismissed
Bachna Devi and others Vs Special Judge (S.C./S.T.Act)/ Additional District Judge, Lucknow and others
Allahabad High Court · (2008) 12 AHC CK 0287