High Courts01 Dec 2008Disposed Off
Preeti and Andother Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0376
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 22 of 158
High Courts01 Dec 2008Disposed Of
U.P.Financial Coporation Vs Canara Bank and Others
Allahabad High Court · (2008) 12 AHC CK 0375
High Courts01 Dec 2008Dismissed
Kali Charan Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0369
High Courts01 Dec 2008Dismissed
Ramayan Yadav and others Vs Director of Education (Secondary) Uttar Pradesh Camp Office, Lucknow and others
Allahabad High Court · (2008) 12 AHC CK 0368
High Courts01 Dec 2008Dismissed
Raj Narain Ram Vs Senior Superintendent of Post Offices, Kanpur and others
Allahabad High Court · (2008) 12 AHC CK 0367
High Courts01 Dec 2008Dismissed
State of U.P.Through Prin.Secy.Social Welfare & Others Vs Chitra Dheer & Others ( S/S 5820/2008 )
Allahabad High Court · (2008) 12 AHC CK 0362
High Courts01 Dec 2008Dismissed
Ravi Shankar Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0318
High Courts01 Dec 2008Disposed Of
Anil Kumar Sharma @ Anil Sharma Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0292
High Courts01 Dec 2008Allowed
Krishna Baldeo and others Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0289
Civil Procedure Code, 1908 (CPC) — Section 96Land Revenue Act, 1863 — Section 210
High Courts01 Dec 2008Allowed
Roop Kumar Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0268
High Courts01 Dec 2008Dismissed
Vinay Kumar Bagla Vs Viniyoga Clothex Ltd.(In Liquidation) and another
Allahabad High Court · (2008) 12 AHC CK 0259
Companies Act, 1956 — Section 483
High Courts01 Dec 2008Disposed Of
Daya Shanker Pande Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0239
Constitution of India, 1950 — Article 16Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(11)
High Courts01 Dec 2008Allowed
Pinki and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0228
High Courts01 Dec 2008Dismissed
State of U.P.and another Vs Satya Narain Agrawal
Allahabad High Court · (2008) 12 AHC CK 0212
High Courts01 Dec 2008Dismissed
Talevar Singh Rahi Vs State of U.P.Through Secretary Home,Department Civil
Allahabad High Court · (2008) 12 AHC CK 0190
High Courts01 Dec 2008Allowed
Ram Kumar and others Vs Deputy Director of Consolidation, Varanasi and others
Allahabad High Court · (2008) 12 AHC CK 0187
High Courts01 Dec 2008Dismissed
Vikas Yadav and 3 Ors. Vs State of U.P.& Another
Allahabad High Court · (2008) 12 AHC CK 0185
High Courts01 Dec 2008Disposed Of
Alankar Tandon Vs Civil Judge (Junior Division), South, District Sultanpur and others
Allahabad High Court · (2008) 12 AHC CK 0169
High Courts01 Dec 2008Disposed Of
Kumari Parul Vs Lucknow University and another
Allahabad High Court · (2008) 12 AHC CK 0168
High Courts01 Dec 2008Disposed Of
Brij Bhushan Verma Vs District Magistrate, Ambedkar Nagar and another
Allahabad High Court · (2008) 12 AHC CK 0158