High Courts01 Dec 2008Dismissed
Jagannath Sharma and another Vs Jagdeep Yadav and others
Allahabad High Court · (2008) 12 AHC CK 0146
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 23 of 158
High Courts01 Dec 2008Disposed Of
Bhagauti Prasad S/O Ayodhya Prasad Vs Secretary Lucknow Development Authority, Lucknow & Anr.
Allahabad High Court · (2008) 12 AHC CK 0130
High Courts01 Dec 2008Allowed
Laxmi Devi Vs Additional District Magistrate and another
Allahabad High Court · (2008) 12 AHC CK 0096
High Courts01 Dec 2008Dismissed
New India Assurance Co.Ltd., Lucknow Vs Indrapal Dixit and Others
Allahabad High Court · (2008) 12 AHC CK 0073
Motor Vehicles Act, 1988 — Section 171
High Courts01 Dec 2008Allowed
Tasneem Fatma Vs State of U.P.Thru.Secy./Director Secondary Education & Ors
Allahabad High Court · (2008) 12 AHC CK 0066
Constitution of India, 1950 — Article 311(2)
High Courts01 Dec 2008Disposed Of
Tilkesh Jain Vs Jal Singh
Allahabad High Court · (2008) 12 AHC CK 0060
High Courts01 Dec 2008Allowed
Hari Prasad Tiwari Vs Saimuddin and Others
Allahabad High Court · (2008) 12 AHC CK 0053
Constitution of India, 1950 — Article 226
High Courts01 Dec 2008Dismissed
Commissioner of Income Tax Vs Faqeer Mohd. and Sons
Allahabad High Court · (2008) 12 AHC CK 0032
Income Tax Act, 1961 — Section 143, 254, 256, 260, 271
High Courts01 Dec 2008
Smt. Saroj Mishra and Others Vs Smt. Chandrakanti Sinha and Others
Allahabad High Court · (2009) 1 AWC 519
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts01 Dec 2008Allowed
Paras Nath Pandey Vs Director, North Central Zone
Allahabad High Court · (2009) 2 AWC 1777 : (2009) 1 UPLBEC 274
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 353
High Courts01 Dec 2008Allowed
Star Paper Mills Ltd. Vs Deputy Director (Administration/Marketing), Krishi Utpadan Mandi Parishad and Others
Allahabad High Court · (2009) 2 AWC 1123 : (2009) 106 RD 451
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17(iii)(b)(3)
High Courts01 Dec 2008Allowed
Kedar Nath and Others Vs Fulena and Others
Allahabad High Court · (2009) 3 CivCC 695
Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 2008Dismissed
Ram Saran Varshney Vs State of U.P. and Another
Allahabad High Court · (2009) CriLJ 1790
Criminal Procedure Code, 1973 (CrPC) — Section 173Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts28 Nov 2008
Balbir Singh Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 650 : (2009) 3 RCR(Criminal) 475 : (2008) 1 UPLBEC 5
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 364A
High Courts28 Nov 2008
Ram Chander Naie and Another Vs State Of U.P.
Allahabad High Court · (2009) 1 ACR 1109
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Nov 2008Disposed Of
Vishwanath Prasad Seth'' Cold Storage Vs Regional Provident Fund Commissioner, Varanasi and others
Allahabad High Court · (2009) 120 FLR 387
Constitution of India, 1950 — Article 226
High Courts28 Nov 2008Allowed
Narendra and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 520
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113, 114, 116
High Courts28 Nov 2008Allowed
Prithvi Nath Misra Vs Regional Administrative Committee, Uttar Pradesh Primary Agricultural Co-operative Credit Societies Central Service, Basti Region, U.P. Primary Agricultural Co-operative Credit Societies Centralised Service, Basti Region, District Administrative Committee, U.P. Primary Agricultural Co-operative Credit Societies Centralised Service
Allahabad High Court · (2009) 1 UPLBEC 649
High Courts28 Nov 2008Dismissed
Ram Chandra Gupta, Etc. Vs State of U.P.
Allahabad High Court · (2008) 11 AHC CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 392Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts28 Nov 2008Dismissed
Ram Adhar Vs State of U.P.
Allahabad High Court · (2008) 11 AHC CK 0091
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34